High Courts07 Apr 1958Dismissed
Jawanmal Vs Mt. Bhanwari and Others
Rajasthan High Court · AIR 1958 Raj 214 : (1958) CriLJ 1099 : (1959) RLW 635
Penal Code, 1860 (IPC) — Section 441, 448
COURT ARCHIVE
Rajasthan High Court judgments, 1958
93 judgments · page 4 of 5
High Courts07 Apr 1958Dismissed
Sajjansingh and Another Vs Bhogilal Pandya and Another
Rajasthan High Court · AIR 1958 Raj 307 : (1959) RLW 690
Representation of the People Act, 1951 — Section 117, 118, 86, 90(4), 97
High Courts03 Apr 1958Allowed
Kistoormall and Others Vs Sattar Mohamed and Others
Rajasthan High Court · AIR 1958 Raj 276 : (1959) RLW 601
Civil Procedure Code, 1908 (CPC) — Section 152Specific Relief Act, 1877 — Section 31
High Courts03 Apr 1958Dismissed
Hoti Lal Vs Raj Bahadur
Rajasthan High Court · AIR 1959 Raj 227 : (1959) RLW 337
Constitution of India, 1950 — Article 102(1), 58Representation of the People Act, 1951 — Section 100(1), 55A(2), 9(1)
High Courts03 Apr 1958Dismissed
S.B. Chaturvedi Vs G.C. Chatterjee and Others
Rajasthan High Court · AIR 1959 Raj 260
Constitution of India, 1950 — Article 226Rajputana University Act, 1946 — Section 12, 12(1), 8A
High Courts01 Apr 1958Allowed
Sadul Textile Mills Ltd. Vs Workmen of Sadul Textile Mills and Another
Rajasthan High Court · AIR 1958 Raj 202 : (1958) 2 LLJ 628
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 22, 24
High Courts28 Mar 1958
Heerachand Vs Jeevraj and Another
Rajasthan High Court · AIR 1959 Raj 1
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 3Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts26 Mar 1958
Bismillah Khan and Another Vs The State
Rajasthan High Court · AIR 1959 Raj 21 : (1959) RLW 557
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 366, 367
High Courts21 Mar 1958Dismissed
Lokchand Prithisingh Vs Union of India (UOI)
Rajasthan High Court · AIR 1959 Raj 231 : (1959) RLW 301
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 65, 66Limitation Act, 1908 — Article 31
High Courts20 Mar 1958Dismissed
Hira Lal Ganga Sahai Vs Jagdish and Others
Rajasthan High Court · AIR 1959 Raj 254
Contract Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 55(2)
High Courts19 Mar 1958Allowed
Mukan Kunwar Vs Ajeetchand
Rajasthan High Court · AIR 1958 Raj 322 : (1959) RLW 627
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts12 Mar 1958Dismissed
Bhagwandass Vs Banshidhar
Rajasthan High Court · AIR 1958 Raj 286 : (1959) RLW 296
Provincial Small Cause Courts Act, 1887 — Article 31, 25
High Courts28 Feb 1958Allowed
Durga Prasad Chowdhary Vs Mukat Behari Lal Bhargava and Another
Rajasthan High Court · AIR 1960 Raj 16
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(2), Order 11 Rule 21, Order 15 Rule 4, Order 17 Rule 3Representation of the People Act, 1951 — Section 116A, 123, 123(1), 82, 90(3)
High Courts27 Feb 1958
Bhanwarlal Vs The Appellate Tribunal of the State Transport Authority and Others
Rajasthan High Court · AIR 1958 Raj 176 : (1959) RLW 530
Motor Vehicles (Amendment) Act, 1956 — Section 62Motor Vehicles Act, 1939 — Section 64
High Courts27 Feb 1958
Brijvallabh Vs A.R. Khan
Rajasthan High Court · AIR 1958 Raj 293 : (1958) CriLJ 1348 : (1959) RLW 240
Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 72
High Courts27 Feb 1958
Commissioner of Income Tax, Delhi and Rajasthan, New Delhi Vs Champalal Ramswarup, Beawar
Rajasthan High Court · AIR 1959 Raj 232
Income Tax Act, 1922 — Section 14(2), 24(1)
High Courts26 Feb 1958Allowed
Chhogalal and Others Vs Kanayalal and Others
Rajasthan High Court · AIR 1958 Raj 303 : (1959) RLW 256
Contract Act, 1872 — Section 62Limitation Act, 1908 — Article 64
High Courts26 Feb 1958Allowed
Makhan Lal Vs State
Rajasthan High Court · AIR 1959 Raj 214 : (1959) CriLJ 1115
Constitution of India, 1950 — Article 311Prevention of Corruption Act, 1947 — Section 6
High Courts25 Feb 1958Dismissed
Ramdas and Others Vs Raja and Others
Rajasthan High Court · AIR 1958 Raj 257
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts21 Feb 1958Allowed
Surajmal Vs Bheroolal and Others
Rajasthan High Court · AIR 1958 Raj 311 : (1958) RLW 551
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 21 Rule 1, Order 21 Rule 15, Order 21 Rule 2