High Courts20 Feb 1958Allowed
Nathulal Vs The State
Rajasthan High Court · AIR 1958 Raj 153 : (1958) RLW 417
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1958
93 judgments · page 5 of 5
High Courts13 Feb 1958
Ramnath Vs Dwarka Prasad and Others
Rajasthan High Court · AIR 1959 Raj 201
Rajasthan Panchayat Act, 1953 — Section 89Rajasthan Panchayat Election Rules, 1954 — Rule 18, 19
High Courts06 Feb 1958Dismissed
Bhanwarlal and Another Vs Dhulilal and Others
Rajasthan High Court · AIR 1959 Raj 218 : (1959) RLW 285
Transfer of Property Act, 1882 — Section 54
High Courts05 Feb 1958Dismissed
Laxmilal and Others Vs Bherulal
Rajasthan High Court · AIR 1958 Raj 349 : (1958) CriLJ 1546 : (1958) RLW 345
Criminal Procedure Code, 1898 (CrPC) — Section 112, 113, 114, 115, 117(1)
High Courts04 Feb 1958Allowed
Jethmal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1959 Raj 75 : (1958) RLW 448
Rajasthan Panchayat (Amendment) Act, 1958 — Section 64Rajasthan Panchayat (General) Rules, 1954 — Rule 24(1), 24(5)Rajasthan Panchayat Act, 1953 — Section 64
High Courts03 Feb 1958Allowed
Ghanshyamlalji Vs Collector, Udaipur and Others
Rajasthan High Court · AIR 1958 Raj 161
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92
High Courts28 Jan 1958Allowed
Shambhooram and Another Vs Mangalsingh and Another
Rajasthan High Court · AIR 1959 Raj 59 : (1958) RLW 574
Constitution of India, 1950 — Article 254(1)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(2), 13(4), 13(5), 14(1)Transfer of Property Act, 1882 — Section 108, 114
High Courts28 Jan 1958Dismissed
Jiwanlal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1959 Raj 86 : (1958) RLW 347
Constitution of India, 1950 — Article 14Rajasthan Municipal Boards Validating Act, 1956 — Section 2, 2(2), 44, 46(1)Rajasthan Town Municipalities Act, 1951 — Section 44, 46(1), 60
High Courts22 Jan 1958Dismissed
Firm Ramdhan Kedarmal and Others Vs Firm Tolla Trading Co.
Rajasthan High Court · AIR 1959 Raj 264 : (1959) RLW 620
Contract Act, 1872 — Section 73
High Courts13 Jan 1958Dismissed
State Vs Bhagwana
Rajasthan High Court · AIR 1959 Raj 248 : (1959) CriLJ 1214
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 251A, 252Rajasthan Excise Act, 1950 — Section 44(2), 54, 67
High Courts07 Jan 1958Allowed
Chiranjilal Agrawal Vs Rikhabdass
Rajasthan High Court · AIR 1959 Raj 291 : (1959) RLW 19
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 20, Order 8 Rule 5Evidence Act, 1872 — Section 114
High Courts06 Jan 1958Dismissed
Lal Chand Vs Radha Ballabh
Rajasthan High Court · AIR 1959 Raj 240
Transfer of Property Act, 1882 — Section 105, 106, 107
High Courts03 Jan 1958
Kishen Raj and Others Vs Radhalal and Others
Rajasthan High Court · AIR 1958 Raj 145
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2, Order 34 Rule 4, Order 34 Rule 7, 34Rajasthan High Court (Amendment) Rules, 1957 — Rule 2(2)Rajasthan High Court of Judicature Rules, 1952 — Rule 2(2)