High Courts17 Jul 1958Dismissed
Mithalal and Another Vs Kapoorchand and Another
Rajasthan High Court · AIR 1959 Raj 47 : (1959) RLW 682
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 13, 14
COURT ARCHIVE
Rajasthan High Court judgments, 1958
93 judgments · page 3 of 5
High Courts18 Jun 1958Allowed
Girdhari and Others Vs State
Rajasthan High Court · AIR 1959 Raj 289 : (1959) CriLJ 1475 : (1959) RLW 279
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Penal Code, 1860 (IPC) — Section 379
High Courts23 May 1958Dismissed
Kishan Narayan Vs The State
Rajasthan High Court · AIR 1958 Raj 350
Civil Procedure Code, 1908 (CPC) — Section 115Press and Registration of Books Act, 1867 — Section 1
High Courts17 May 1958Dismissed
Ganga Ram Vs Keshava Deo and Another
Rajasthan High Court · AIR 1960 Raj 10 : (1959) RLW 667
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
High Courts14 May 1958Dismissed
Bhanwar Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1959 Raj 257 : (1959) RLW 678
Ajmer Shops and Commercial Establishments Act, 1956 — Section 1(3), 2(1), 4, 42, 43(1)Constitution of India, 1950 — Article 19(1), 239, 245, 254(1), 366(10)Government of Part C States Act, 1951 — Section 21, 22
High Courts13 May 1958Dismissed
Bishambhar Dayal Vs Gopal
Rajasthan High Court · AIR 1959 Raj 256 : (1959) RLW 309
Limitation Act, 1908 — Section 15
High Courts07 May 1958Dismissed
Sheopatsingh Vs Narishchandra
Rajasthan High Court · AIR 1958 Raj 324
Contract Act, 1872 — Section 13Rajasthan Tenancy Act, 1955 — Section 5(36)Representation of the People Act, 1951 — Section 100(1), 100(2), 123(1), 123(7), 124(4)
High Courts06 May 1958Dismissed
Harakchand and Another Vs Khetdan and Another
Rajasthan High Court · AIR 1959 Raj 107
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17Limitation Act, 1908 — Article 182, 20Marwar Limitation Act, 1927 — Article 182
High Courts01 May 1958
Rugga Natha and Others Vs Moona Nanda and Others
Rajasthan High Court · AIR 1959 Raj 153
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1)
High Courts01 May 1958Allowed
Nanag Ram Vs Mool Chand
Rajasthan High Court · AIR 1959 Raj 262 : (1959) RLW 639
Alwar Relgulation, 1934 — Section 2Limitation Act, 1908 — Article 182
High Courts30 Apr 1958Dismissed
Yusuf and Others Vs Authorised Deputy Custodian of Evacuee Property, Rajasthan and Another
Rajasthan High Court · AIR 1959 Raj 51
Administration of Evacuee Property Act, 1950 — Section 7(1), 7ACivil Procedure Code, 1908 (CPC) — Section 9
High Courts29 Apr 1958
Sumermal and Others Vs Birdhichand and Others
Rajasthan High Court · AIR 1958 Raj 318
Limitation Act, 1908 — Section 10, 11, 12, 13, 14Marwar Limitation (Amendment) Act, 1949 — Section 4Marwar Limitation Act, 1945 — Section 4
High Courts17 Apr 1958
Daulat Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 284 : (1959) RLW 641
Constitution of India, 1950 — Article 309, 310, 311Rajasthan Police Regulations, 1948 — Rule 100, 75, 86, 99
High Courts17 Apr 1958Dismissed
Mool Singh Vs Pokardas and Another
Rajasthan High Court · AIR 1959 Raj 15
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 105, 8
High Courts16 Apr 1958Dismissed
Gulab Chand Vs Firm Hanuman Bux Rama Kishan, Sambhar and Another
Rajasthan High Court · AIR 1959 Raj 223
Partnership Act, 1932 — Section 69, 74
High Courts11 Apr 1958Allowed
Janwatraj Vs Jethmal
Rajasthan High Court · AIR 1958 Raj 343
Contract Act, 1872 — Section 124, 126Limitation Act, 1908 — Article 115, 83
High Courts08 Apr 1958Dismissed
Jethmal Ramswaroop and Others Vs The State and Others
Rajasthan High Court · AIR 1958 Raj 262 : (1959) RLW 605 : (1959) 10 STC 270
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 13, 14, 15
High Courts08 Apr 1958Dismissed
Ghaurul Hasan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 172
Citizenship Act, 1955 — Section 18, 5(1), 9, 9(1), 9(2)Citizenship Rules, 2009 — Rule 3Constitution of India, 1950 — Article 226, 7
High Courts07 Apr 1958Allowed
The Pali Electricity Co. Ltd. Vs Industrial Tribunal and Another
Rajasthan High Court · AIR 1958 Raj 175 : (1959) 1 LLJ 282 : (1959) RLW 277
Industrial Disputes Act, 1947 — Section 33, 33(1), 33A