High Courts26 Sept 1958Dismissed
Balwant Singh and Another Vs Manak Mal and Another
Rajasthan High Court · AIR 1959 Raj 91 : (1959) RLW 63
Limitation Act, 1908 — Article 182
COURT ARCHIVE
Rajasthan High Court judgments, 1958
93 judgments · page 2 of 5
High Courts26 Sept 1958Dismissed
Mannalal and Others Vs Paneychand and Others
Rajasthan High Court · AIR 1959 Raj 166
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Sept 1958Partly Allowed
Chandra Nath Vs Pahlad Narain
Rajasthan High Court · AIR 1961 Raj 154 : (1959) RLW 166
Contract Act, 1872 — Section 60Limitation Act, 1908 — Section 20
High Courts24 Sept 1958Dismissed
Chauthmal Vs Sardarmal and Others
Rajasthan High Court · AIR 1959 Raj 24 : (1959) RLW 162
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Transfer of Property Act, 1882 — Section 106, 107, 111, 111(1)
High Courts23 Sept 1958Allowed
Kundan Mal and Others Vs Thikana Siryari and Others
Rajasthan High Court · AIR 1959 Raj 146 : (1959) RLW 175
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 101Specific Relief Act, 1877 — Section 54
High Courts15 Sept 1958Dismissed
Dharam Chand Manroop Chand Vs Firm Mool Chand Anraj and Another
Rajasthan High Court · AIR 1959 Raj 94
Limitation Act, 1908 — Article 106Partnership Act, 1932 — Section 42
High Courts05 Sept 1958
Ramkumar Vs The Bharat Electrical and Industrial Corporation Ltd., Alwar
Rajasthan High Court · AIR 1959 Raj 85 : (1959) RLW 49
Companies Act, 1913 — Section 284Companies Act, 1956 — Section 647
High Courts04 Sept 1958Allowed
Jaswantsingh Vs Issar Singh
Rajasthan High Court · AIR 1959 Raj 88 : (1959) RLW 55
Specific Relief Act, 1877 — Section 20
High Courts03 Sept 1958Dismissed
Samdukhan Vs Madanlal and Others
Rajasthan High Court · AIR 1959 Raj 35 : (1959) RLW 54
Bar Councils Act, 1926 — Section 8Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Rajasthan High Court Ordinance, 1949 — Section 15
High Courts01 Sept 1958Allowed
Harbans Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1959 Raj 105 : (1959) RLW 32
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Court Fees Act, 1870 — Section 13
High Courts25 Aug 1958Allowed
Ramlal and Another Vs Hariram
Rajasthan High Court · AIR 1959 Raj 95 : (1959) RLW 52
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2)
High Courts19 Aug 1958Dismissed
Roopchand Vs Mithalal and Others
Rajasthan High Court · AIR 1959 Raj 17
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 4Limitation Act, 1908 — Section 5
High Courts13 Aug 1958
Kesrichand and Others Vs Chananmal and Another
Rajasthan High Court · AIR 1959 Raj 58 : (1959) RLW 289
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Easements Act, 1882 — Section 15
High Courts07 Aug 1958Allowed
Bhanwarlal Vs Gulabchand
Rajasthan High Court · AIR 1959 Raj 96 : (1959) RLW 61
Negotiable Instruments Act, 1881 (NI) — Section 87Stamp Act, 1899 — Section 14, 36
High Courts06 Aug 1958Dismissed
Surajmal and Others Vs Doongarmal and Others
Rajasthan High Court · AIR 1959 Raj 27
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 101, 102, 103, 104Mewar Contract Act, 1942 — Section 20A, 30B
High Courts01 Aug 1958
Naru Vs Mt. Noji and Others
Rajasthan High Court · AIR 1959 Raj 53 : (1959) RLW 294
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(2)
High Courts30 Jul 1958Dismissed
Achalchand Vs Suraj Raj
Rajasthan High Court · AIR 1959 Raj 44 : (1959) CriLJ 235 : (1959) RLW 310
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jul 1958Allowed
The General Manager, Northern Railway Vs Swaroopraj and Others
Rajasthan High Court · AIR 1959 Raj 55 : (1959) RLW 670
Payment of Wages Act, 1936 — Section 15, 7(2)
High Courts23 Jul 1958Dismissed
Mansingh Vs The Mewar Textile Mills Ltd., Bhilwara and Another
Rajasthan High Court · AIR 1959 Raj 36 : (1959) 1 LLJ 637 : (1959) RLW 4
Industrial Disputes Act, 1947 — Section 33(2)
High Courts22 Jul 1958Allowed
Heeralal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1959 Raj 41 : (1959) RLW 674
Motor Vehicles Act, 1939 — Section 48, 57, 57(5), 64