High Courts12 Dec 2022Disposed Of
Dr. Babulal Dayma Vs Jai Narain Vyas University And Others
Rajasthan High Court · (2022) 12 RAJ CK 0057
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 4 of 63
High Courts12 Dec 2022Disposed Of
Mahendra Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0056
High Courts12 Dec 2022Dismissed
Pramod Katara And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts12 Dec 2022Allowed
Jagdish Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0052
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts09 Dec 2022Allowed
Pinku And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 341
High Courts09 Dec 2022Allowed
Aman Sanjari Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 115II, 307, 341, 411, 465, 467Arms Act, 1959 — Section 3, 25
High Courts09 Dec 2022Dismissed
Kamil Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 328, 389, 376(2)(N), 506Information Technology Act, 2000 — Section 67
High Courts09 Dec 2022Allowed
Ummeda Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts09 Dec 2022Allowed
Pramod Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts09 Dec 2022Allowed
Yunus Kha Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0046
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(R), 3(1) (w)(i), 3(2)(V), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 323, 376(1), 450Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts08 Dec 2022Allowed
Ratan Lal @ Kanhaiya Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts08 Dec 2022Dismissed
Lakhan Singh @ Lakhan Banna Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 376, 376(2)(n), 384, 406Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts08 Dec 2022Allowed
Jai Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0043
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Dec 2022Dismissed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0042
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Dec 2022Allowed
Karnail Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0041
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 34, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Dec 2022Allowed
Lovejeet Bhati Vs Swati Bhati
Rajasthan High Court · (2022) 12 RAJ CK 0040
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts07 Dec 2022Dismissed
Santoshnath Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323354AProtection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts07 Dec 2022Allowed
Bhagwat Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0038
High Courts07 Dec 2022Allowed
Dhirendra Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0037
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(D)(DHA), 3(2)(v)(va), 14AIndian Penal Code, 1860 — Section 34, 323, 325, 459Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Dec 2022Allowed
Durgesh Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0036
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)V), 14A(1)Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439