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Rajasthan High Court judgments, 2022

1,243 judgments · page 6 of 63

High Courts02 Dec 2022Allowed

Devaram Vs State Of Rajasthan

Rajasthan High Court · (2022) 12 RAJ CK 0015

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts02 Dec 2022Allowed

Ranjeet Kumar Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 12 RAJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376D, 452Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 9G, 10
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High Courts02 Dec 2022Allowed

Suresh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 12 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
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High Courts02 Dec 2022Allowed

Paras Vs State Of Rajasthan

Rajasthan High Court · (2022) 12 RAJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
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High Courts02 Dec 2022Dismissed

Govind Vs State Of Rajasthan

Rajasthan High Court · (2022) 12 RAJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section363, 366A, 376(3), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts02 Dec 2022Dismissed

Praveen Vs State Of Rajasthan

Rajasthan High Court · (2022) 12 RAJ CK 0007

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 376
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High Courts29 Nov 2022Allowed

Sunil Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0144

Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts28 Nov 2022Dismissed

Gautam Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0143

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 401Arms Act, 1959 — Section 4, 25
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