High Courts28 Nov 2022Allowed
Devendra And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0142
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 7 of 63
High Courts28 Nov 2022Allowed
Narsinath Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0141
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 201, 302
High Courts28 Nov 2022Allowed
Jabbar Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 115, 120B, 302, 307, 332, 353Arms Act, 1959 — Section 3, 25, 27
High Courts28 Nov 2022Allowed
Bhim @ Bhimla Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0138
Code Of Criminal Procedure, 1973 — Section 437(6), 439Indian Penal Code, 1860 — Section 380, 457
High Courts28 Nov 2022Allowed
Ishaq Mohd. @ Shakur Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0137
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25
High Courts28 Nov 2022Allowed
Manish Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0136
Indian Penal Code, 1860 — Section 376, 419, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts28 Nov 2022Dismissed
Veni Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0135
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts25 Nov 2022Dismissed
Gourishankar And Others Vs Rameshwar
Rajasthan High Court · (2022) 11 RAJ CK 0133
High Courts25 Nov 2022Disposed Of
Roop Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0132
High Courts25 Nov 2022Dismissed
Rugnath Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0130
High Courts25 Nov 2022Disposed Of
Keshar Mal Jangid Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0129
High Courts25 Nov 2022Dismissed
Mahendra Singh Rawat Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0128
High Courts25 Nov 2022Partly Allowed
Munna Devi Jain And Others Vs Mahendra Bhai Tabiyad And Others
Rajasthan High Court · (2022) 11 RAJ CK 0116
High Courts25 Nov 2022Dismissed
Rajasthan State Road Transport Corporation Vs Dhuli Bai And Others
Rajasthan High Court · (2022) 11 RAJ CK 0115
High Courts25 Nov 2022Dismissed
Banshilal Vs Prem Kanwar And Others
Rajasthan High Court · (2022) 11 RAJ CK 0114
Motor Vehicles Act, 1988 — Section 133
High Courts25 Nov 2022Dismissed
Patasi Vs Hapu Devi And Ors
Rajasthan High Court · (2022) 11 RAJ CK 0113
High Courts24 Nov 2022Dismissed
Pushkar Lal Mali Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0125
Rajasthan Service Rules, 1951 — Rule 25A
High Courts24 Nov 2022Disposed Of
Sunil Paliwal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0123
High Courts24 Nov 2022Dismissed
Jagdish Prasad And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0122
High Courts24 Nov 2022Allowed
Kishansingh And Others Vs State Of Raj. & Anr
Rajasthan High Court · (2022) 11 RAJ CK 0120
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S) & 3(2)(v), 14AIndian Penal Code, 1860 — Section 120B, 302Code Of Criminal Procedure, 1973 — Section 439