High Courts22 Nov 2022Dismissed
Sharda And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0094
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 9 of 63
High Courts21 Nov 2022Allowed
Sumer Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts21 Nov 2022Dismissed
Pushkar Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 365, 366A, 376(D), 392Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts21 Nov 2022Allowed
Dinesh Vs State
Rajasthan High Court · (2022) 11 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 341Arms Act, 1959 — Section 4, 25
High Courts21 Nov 2022Dismissed
Sanjay @ Sri Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
High Courts21 Nov 2022Disposed Of
Dinesh And Others Vs Suresh Kumar And Others
Rajasthan High Court · (2022) 11 RAJ CK 0089
High Courts21 Nov 2022Disposed Of
Prem Kunwar And Others Vs Reliance General Insurance Co. Ltd And Others
Rajasthan High Court · (2022) 11 RAJ CK 0088
High Courts21 Nov 2022Disposed Of
Govind Singh Vs Ankit Singh And Others
Rajasthan High Court · (2022) 11 RAJ CK 0087
High Courts18 Nov 2022Dismissed
Bal Krishan Vs Jodhpur Vidyut Vitaran Nigam Limited And Others
Rajasthan High Court · (2022) 11 RAJ CK 0075
High Courts18 Nov 2022Allowed
Pawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0074
High Courts18 Nov 2022Allowed
Nazir Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0073
High Courts17 Nov 2022Allowed
Ishwar And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 333, 341
High Courts17 Nov 2022Allowed
Jagga @ Jagjit Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0085
Indian Penal Code, 1860 — Section 379, 411Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Allowed
Ratan Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0084
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Allowed
Ajay Meena Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0083
Indian Penal Code, 1860 — Section 363, 366, 376(D)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Allowed
Rajendra Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0082
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 16, 17Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0081
Indian Penal Code, 1860 — Section 323, 343, 376Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Allowed
Chandan Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0080
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Allowed
Baljinder Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0079
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Nov 2022Partly Allowed
Shankar Lal And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 313, 319, 374(2), 437AIndian Penal Code, 1860 — Section 147, 148, 302, 323, 326, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(x), 3(2)(v)