High Courts24 Nov 2022Partly Allowed

Sharu Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0119

Code Of Criminal Procedure, 1973 — Section 374(1)Indian Penal Code, 1860 — Section 302, 304(II)
High Courts24 Nov 2022Partly Allowed

Sita Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0118

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 316, 397Probation Of Offenders Act, 1958 — Section 4, 5, 5(1)(b), 5(2), 12, 18
High Courts23 Nov 2022Allowed

Gajendra Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0112

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 427, 447
High Courts23 Nov 2022Allowed

Sharif Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0110

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341
High Courts23 Nov 2022Dismissed

Pushkar Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0109

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 364
High Courts23 Nov 2022Allowed

Praveen Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25
High Courts23 Nov 2022Partly Allowed

Sumati Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0107

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 306, 397Probation Of Offenders Act, 1958 — Section 4
High Courts22 Nov 2022Allowed

Ravindrapal Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25
High Courts22 Nov 2022Allowed

Rajendra Singh @ Raju Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0099

Indian Penal Code, 1860 — Section 363, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Nov 2022Allowed

Sunil Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0096

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 43D(5)Code Of Criminal Procedure, 1973 — Section 439