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Rajasthan High Court judgments, 2022

1,243 judgments · page 10 of 63

High Courts17 Nov 2022Dismissed

Haliya Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0077

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 307, 448Evidence Act, 1872 — Section 27
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High Courts16 Nov 2022Allowed

Jora Ram Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
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High Courts16 Nov 2022Allowed

Ravi Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
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High Courts16 Nov 2022Allowed

Ramniwas Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 447
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High Courts16 Nov 2022Allowed

Raja Ram Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 336, 427Arms Act, 1959 — Section 5, 27
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High Courts16 Nov 2022Allowed

Ramesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0062

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17, 18Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Nov 2022Allowed

Kaluram Vs NCB

Rajasthan High Court · (2022) 11 RAJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Nov 2022Allowed

Mukesh Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420chit Funds Act, 1982 — Section 4, 5
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High Courts15 Nov 2022Allowed

Sohil Khan Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0056

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 342, 376(2)(N), 457Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts15 Nov 2022Allowed

Ram Sahib Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 11 RAJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 344, 363, 366A, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(G), 6
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