High Courts15 Nov 2022Allowed
Bhiya Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 11 of 63
High Courts15 Nov 2022Allowed
Teja Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 354D, 376(1), 384, 450
High Courts15 Nov 2022Allowed
Satpal Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376(2)(F)(N), 384
High Courts15 Nov 2022Allowed
Anuj Kumar Dubey @ Anoj Kumar Dubey Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 414, 420
High Courts15 Nov 2022Allowed
Ganesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0049
Indian Penal Code, 1860 — Section 120B, 306Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Nov 2022Allowed
Vishna Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts15 Nov 2022Allowed
Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 29
High Courts15 Nov 2022Dismissed
Sanjay Bhadu Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 354, 457
High Courts15 Nov 2022Disposed Of
Patrick Schneider And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468
High Courts14 Nov 2022Disposed Of
Choturam Vs Baburam
Rajasthan High Court · (2022) 11 RAJ CK 0044
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
High Courts14 Nov 2022Disposed Of
Hari Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0043
Code Of Civil Procedure, 1908 — Order 21 Rule 10Motor Vehicles Act, 1988 — Section 174
High Courts14 Nov 2022Disposed Of
Ramnath Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0042
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts11 Nov 2022Allowed
Jasram Vs State
Rajasthan High Court · (2022) 11 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 389
High Courts11 Nov 2022Disposed Of
Amar Singh Vs Namrata Vrishni And Others
Rajasthan High Court · (2022) 11 RAJ CK 0039
High Courts11 Nov 2022Allowed
Pala Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0038
High Courts11 Nov 2022Dismissed
Nand Kishore And Others Vs Tehsildar
Rajasthan High Court · (2022) 11 RAJ CK 0037
High Courts09 Nov 2022Disposed Of
Sukhwinder Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0035
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts09 Nov 2022Allowed
Shanti Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts09 Nov 2022Allowed
Ram Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Evidence Act, 1872 — Section 27
High Courts09 Nov 2022Allowed
Vinod Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 8(C), 22, 27(B)(ii), 29Code Of Criminal Procedure, 1973 — Section 439