High Courts03 Jan 2022Dismissed
Dr. Gaurav Sharma And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0006
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 63 of 63
High Courts03 Jan 2022Allowed
Surendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 173(8), 319, 389Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 341
High Courts03 Jan 2022Allowed
Samshad Vs State
Rajasthan High Court · (2022) 01 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 394, 395, 458