High Courts19 Jan 2022Allowed

Dhagla Ram Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 01 RAJ CK 0034

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 376(2)(N), 377, 384, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts19 Jan 2022Allowed

Gopal Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 01 RAJ CK 0033

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 201, 302, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Jan 2022Dismissed

Akash Gujar Vs State

Rajasthan High Court · (2022) 01 RAJ CK 0042

Indian Penal Code, 1860 — Section 120B, 379, 467, 468Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Jan 2022Allowed

Chhotu Khan Vs State Of Rajasthan

Rajasthan High Court · (2022) 01 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 323, 341, 342, 365, 395Arms Act, 1959 — Section 3, 25
High Courts18 Jan 2022Allowed

Shiv Lal Vs State

Rajasthan High Court · (2022) 01 RAJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 365, 395Arms Act, 1959 — Section 3, 25
High Courts18 Jan 2022Allowed

Jagdish And Others Vs State Of Rajasthan

Rajasthan High Court · (2022) 01 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 323, 325, 354, 354B, 354C, 354D, 406, 498ARajasthan Prevention Of Witch Hunting Act, 2015 — Section 4, 5
High Courts18 Jan 2022Allowed

Sameer Khan Vs State

Rajasthan High Court · (2022) 01 RAJ CK 0036

Indian Penal Code, 1860 — Section 34, 120B, 392Code Of Criminal Procedure, 1973 — Section 438