High Courts02 Feb 2022Dismissed
Harbansh Singh And Others Vs Amar Singh And Others
Rajasthan High Court · (2022) 02 RAJ CK 0001
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 11
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 60 of 63
High Courts01 Feb 2022Dismissed
Kamla Devi And Others Vs Sunder Devi And Others
Rajasthan High Court · (2022) 02 RAJ CK 0018
High Courts01 Feb 2022Allowed
Jai Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 02 RAJ CK 0017
Indian Penal Code, 1860 — Section 354A(1)(I), 354, 363Protection Of Children From Sexual Offences Act, 2012 — Section 9, 10Code Of Criminal Procedure, 1973 — Section 389
High Courts01 Feb 2022Allowed
Jethmal Vs State
Rajasthan High Court · (2022) 02 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15(C), 32A, 37
High Courts01 Feb 2022Allowed
Amar Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 02 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Arms Act, 1959 — Section 3, 25
High Courts28 Jan 2022Partly Allowed
Trilok S/O Hajari Bheel Vs Reliance General Insurance Co. Ltd And Others
Rajasthan High Court · (2022) 01 RAJ CK 0062
Motor Vehicles Act, 1988 — Section 173
High Courts28 Jan 2022Partly Allowed
Harjiram Vs Reliance General Insurance Co. Ltd And Others
Rajasthan High Court · (2022) 01 RAJ CK 0061
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jan 2022Allowed
Bhanwarlal Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 67
High Courts25 Jan 2022Dismissed
Karmveer Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0063
Rajasthan Excise Act, 1950 — Section 19, 54ACode Of Criminal Procedure, 1973 — Section 299, 438
High Courts25 Jan 2022Allowed
Bhanwarlal S/O Devaram Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0060
Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 67
High Courts25 Jan 2022Dismissed
Rajesh Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Jan 2022Dismissed
Karmveer S/O Sh. Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0058
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 299, 438
High Courts25 Jan 2022Allowed
Magaram S/O Shri Kanaram Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0057
Indian Penal Code, 1860 — Section 34, 323, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 438
High Courts25 Jan 2022Dismissed
Salim S/O Ghasi Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0056
Indian Penal Code, 1860 — Section 34, 323, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 438
High Courts25 Jan 2022Allowed
Kaka Singh @ Darshan Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0055
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Jan 2022Allowed
Tejbhan @ Teju S/O Leedhar Vs State And Others
Rajasthan High Court · (2022) 01 RAJ CK 0054
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Jan 2022Dismissed
Laxman Singh Vs State And Others
Rajasthan High Court · (2022) 01 RAJ CK 0053
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(I), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts21 Jan 2022Allowed
Ahmed Ali Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 438
High Courts20 Jan 2022Dismissed
Rahul Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 311, 439
High Courts20 Jan 2022Allowed
Sonu @ Pata @ Yogendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 336,, 354, 458, 504