High Courts19 Dec 2022Allowed
Khaturam Meena Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0104
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 2 of 63
High Courts19 Dec 2022Allowed
Umesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0103
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14AIndian Penal Code, 1860 — Section 376 (2)(n)
High Courts19 Dec 2022Disposed Of
Nihali Devi And Others Vs Reliance General Insurance Co. Ltd And Others
Rajasthan High Court · (2022) 12 RAJ CK 0102
High Courts19 Dec 2022Partly Allowed
Ghasi Vs Reliance General Ins. Co. Ltd And Others
Rajasthan High Court · (2022) 12 RAJ CK 0101
Motor Vehicles Act, 1988 — Section 173
High Courts19 Dec 2022Disposed Of
Reliance General Insurance Co. Ltd Vs Kesar And Others
Rajasthan High Court · (2022) 12 RAJ CK 0097
Motor Vehicles Act, 1988 — Section 173
High Courts16 Dec 2022Allowed
Aarif Khan Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0084
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14AIndian Penal Code, 1860 — Section 342, 376DCode Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2022Allowed
Sanwar Lal And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0083
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 308, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2022Allowed
Punit Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0082
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 120B, 143, 341, 323, 365, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2022Allowed
Devkinandan And Others Vs Mahendra Singh And Others
Rajasthan High Court · (2022) 12 RAJ CK 0081
High Courts16 Dec 2022Allowed
M/S G.S. Enterprises, A Registered Proprietorship Firm Situated Vs Union Of India And Others
Rajasthan High Court · (2022) 12 RAJ CK 0080
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts15 Dec 2022Allowed
Devilal Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0096
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Dec 2022Allowed
Ashok Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Dec 2022Allowed
Veer Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0094
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Dec 2022Allowed
Bhomaram Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0093
Indian Penal Code, 1860 — Section 143, 307, 384, 427, 435, 509Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Dec 2022Allowed
Harish Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0092
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Dec 2022Allowed
Bagaram Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0091
Indian Penal Code, 1860 — Section 120B, 342, 365, 376, 384Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts15 Dec 2022Dismissed
Bhimgar Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 50
High Courts15 Dec 2022Allowed
Rasid @ Akbar Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0089
Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Temporary Migration Or Export) Act, 1995 — Section 3, 5, 6, 8, 9Prevention Of Cruelty To Animals Act, 1960 — Section 11(3)(d)Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Dec 2022Allowed
Narendra @ Niranjan Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 324, 326, 341
High Courts15 Dec 2022Disposed Of
Bhagirathram And Others Vs Suman And Others
Rajasthan High Court · (2022) 12 RAJ CK 0087