High Courts08 Mar 1963
Bijey Cotton Mills Ltd. and Others Vs Rashtriya Mill Mazdoor Sangh and Others
Rajasthan High Court · (1963) 2 LLJ 47
Industrial Disputes Act, 1947 — Section 10, 25F, 25FFF, 25P, 3
COURT ARCHIVE
Rajasthan High Court judgments, 1963
75 judgments · page 4 of 4
High Courts07 Mar 1963
AMAR SINGH Vs ADDITIONAL COMMISSIONER OF AGRICULTURAL Income Tax, RAJASTHAN.
Rajasthan High Court · (1964) 52 ITR 876 : (1963) RLW 348
Constitution of India, 1950 — Article 13, 14Contract Act, 1872 — Section 182
High Courts21 Feb 1963
Narain and Another Vs Cantonment Board, Nasirabad
Rajasthan High Court · AIR 1963 Raj 190 : (1963) RLW 258
Cantonments Act, 1924 — Section 60Rajasthan Motor Vehicles Taxation Act, 1951 — Section 21
High Courts21 Feb 1963Allowed
Ramesh Chandra Vs Chopasni Ice Aerated Water and Oil Mills Ltd., Jodhpur and Others
Rajasthan High Court · AIR 1963 Raj 187 : (1963) RLW 299
Companies Act, 1956 — Section 536, 536(2)
High Courts18 Feb 1963
MUKAT BEHARILAL BHARGAVA Vs COMMISSIONER OF Income Tax, DELHI.
Rajasthan High Court · (1964) 53 ITR 613 : (1963) RLW 240
Income Tax Act, 1961 — Section 66
High Courts04 Feb 1963Allowed
Ram Prasad Vs Kaluram
Rajasthan High Court · AIR 1964 Raj 38 : (1963) RLW 175
Provincial Small Cause Courts Act, 1887 — Article 33, 35
High Courts01 Feb 1963Dismissed
Ajablal Vs Devilal and Another
Rajasthan High Court · AIR 1964 Raj 71 : (1963) RLW 302
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 11
High Courts30 Jan 1963Dismissed
Pooranchand and Others Vs Shriram and Others
Rajasthan High Court · AIR 1963 Raj 245
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 34 Rule 5Limitation Act, 1908 — Article 181
High Courts30 Jan 1963Allowed
Anopchand Vs Misrilal and Others
Rajasthan High Court · AIR 1963 Raj 184 : (1963) RLW 268
Easements Act, 1882 — Section 7
High Courts29 Jan 1963Allowed
Smt. Leela Vs Dr. Rao Anand Singh and Another
Rajasthan High Court · AIR 1963 Raj 178 : (1963) RLW 390
Hindu Marriage Act, 1955 — Section 13(2), 23(1)
High Courts29 Jan 1963Allowed
Dhan Singh Yadav and Another Vs Badri Prasad
Rajasthan High Court · AIR 1963 Raj 198 : (1963) RLW 304
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 41 Rule 1, Order 7 Rule 7, Order 8 Rule 8Contract Act, 1872 — Section 17, 72, 73, 73(3)
High Courts22 Jan 1963Dismissed
The Management of the Railway Employees' Co-operative Credit Society Ltd., Jodhpur Vs The Industrial Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1964 Raj 4 : (1963) 1 LLJ 388
Industrial Disputes Act, 1947 — Section 36, 36(1)
High Courts11 Jan 1963Allowed
Gordhan Vs Azimkhan and Another
Rajasthan High Court · AIR 1963 Raj 224 : (1963) RLW 254
Civil Procedure Code, 1908 (CPC) — Section 63, 63(1)Rajasthan Civil Courts Ordinance, 1950 — Section 19(1), 30
High Courts03 Jan 1963
Educational and Civil List Reserve Fund No. I, Udaipur and Others Vs Commissioner of Income Tax, Delhi and Rajasthan, New Delhi
Rajasthan High Court · AIR 1964 Raj 59 : (1964) 51 ITR 112 : (1963) RLW 383
Income Tax Act, 1922 — Section 66
High Courts03 Jan 1963
Bal Krishna Vs District Traffic Superintendent, Western Railway (by Divisional Personnel Officer) and Others
Rajasthan High Court · (1963) 2 LLJ 187 : (1963) RLW 236
Civil Procedure Code, 1908 (CPC) — Section 60Payment of Wages Act, 1936 — Section 1, 15, 17, 2