High Courts23 Aug 1963Dismissed
Ram Gopal Vs Bhikam Chand and Others
Rajasthan High Court · AIR 1964 Raj 229 : (1963) RLW 617
Partition Act, 1893 — Section 2, 3, 3(1), 6
COURT ARCHIVE
Rajasthan High Court judgments, 1963
75 judgments · page 2 of 4
High Courts19 Aug 1963Dismissed
Jain Brothers and Company, Bundi Vs The State of Rajasthan
Rajasthan High Court · AIR 1964 Raj 17
Limitation Act, 1908 — Article 120, 62
High Courts10 Aug 1963Allowed
Narpat Raj Vs Babulal and Others
Rajasthan High Court · AIR 1964 Raj 92 : (1964) RLW 457
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 7, 47
High Courts08 Aug 1963Dismissed
Anantmal and Others Vs Lala and Others
Rajasthan High Court · AIR 1964 Raj 88 : (1963) RLW 627
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 116
High Courts07 Aug 1963
Ram Niranjan Kajaria Vs The State of Rajasthan
Rajasthan High Court · (1964) CriLJ 614
Penal Code, 1860 (IPC) — Section 114, 401, 405, 406, 408
High Courts31 Jul 1963
Municipal Council Vs Rama and Another
Rajasthan High Court · AIR 1965 Raj 107 : (1965) CriLJ 599 : (1965) RLW 48
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts31 Jul 1963Dismissed
Prabhati and Others Vs State
Rajasthan High Court · (1966) CriLJ 1332
Evidence Act, 1872 — Section 27, 9
High Courts26 Jul 1963Allowed
Nannah Vs Union of India (UOI)
Rajasthan High Court · AIR 1964 Raj 40 : (1963) RLW 536
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts26 Jul 1963Allowed
Devisingh and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1964 Raj 36 : (1964) CriLJ 359 : (1963) RLW 642
Criminal Procedure Code, 1898 (CrPC) — Section 79, 83, 84, 85, 86
High Courts25 Jul 1963Allowed
Dhonkal Vs Rugha and Another
Rajasthan High Court · AIR 1964 Raj 55 : (1963) RLW 477
Ajmer Laws Regulations, 1877 — Section 9Constitution of India, 1950 — Article 19(1)
High Courts25 Jul 1963Allowed
Indersingh and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1964 Raj 48 : (1963) RLW 470
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22Administration of Evacuee Property Act, 1950 — Section 2, 46Transfer of Property Act, 1882 — Section 55(6)
High Courts24 Jul 1963
Jandas and Others Vs Indermal and Others
Rajasthan High Court · AIR 1964 Raj 58
Limitation Act, 1908 — Article 85
High Courts23 Jul 1963
Nawalmal and Others Vs Sagarmal and Others
Rajasthan High Court · AIR 1964 Raj 122 : (1963) RLW 597
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts22 Jul 1963Allowed
Mst. Chhotki Vs Chandra Prakash
Rajasthan High Court · AIR 1964 Raj 32 : (1963) RLW 510
Succession Act, 1925 — Section 214
High Courts18 Jul 1963Dismissed
Uttamchand Vs Mohandas
Rajasthan High Court · AIR 1964 Raj 50 : (1963) RLW 491
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, 100Contract Act, 1872 — Section 65Partnership Act, 1932 — Section 30
High Courts15 Jul 1963Allowed
Ranamal Vs Firm Bachraj Chuni Ram and Others
Rajasthan High Court · AIR 1964 Raj 1 : (1963) RLW 473
Civil Procedure Code, 1908 (CPC) — Section 145, 47
High Courts25 Jun 1963
State Vs Usman Gani
Rajasthan High Court · (1964) CriLJ 254 : (1963) RLW 468
Penal Code, 1860 (IPC) — Section 323, 332, 353
High Courts28 May 1963Dismissed
Swaroop Ram Vs The State
Rajasthan High Court · AIR 1963 Raj 233 : (1963) CriLJ 527 : (1963) RLW 434
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 20Rajasthan Municipalities Act, 1959 — Section 67Rajasthan Town Municipalities Act, 1951 — Section 23
High Courts22 May 1963
Swaroop Ram Vs The State
Rajasthan High Court · (1963) 05 RAJ CK 0006
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts21 May 1963Dismissed
Brij Sunder Sharma Vs Shri Ram Dutt and Others
Rajasthan High Court · AIR 1964 Raj 99 : (1964) RLW 98
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 100(1), 21, 22, 23, 24