High Courts27 Nov 1998Dismissed

Misra Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 1017

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 326
High Courts16 Nov 1998Dismissed

Amrit Lal Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 1794

Evidence Act, 1872 — Section 62Motor Vehicles Taxation Rules, 1951 — Rule 16Penal Code, 1860 (IPC) — Section 420, 467, 468, 471