High Courts13 Jan 1998Allowed
Kanti and Others Vs U.I.T., Bikaner and Others
Rajasthan High Court · AIR 1998 Raj 108 : (1999) 4 CivCC 590 : (1998) 1 RLW 536 : (1998) 1 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 91, 91(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1998
460 judgments · page 23 of 23
High Courts13 Jan 1998Dismissed
Shree Bikaner Wools Vs Bank of Rajasthan Ltd. and Others
Rajasthan High Court · AIR 1998 Raj 197
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts13 Jan 1998Dismissed
Smt. Uma Vs Lalit Kumar Sharma
Rajasthan High Court · (1999) 1 DMC 83
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts13 Jan 1998Dismissed
Jain Textiles and Another etc. Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 3492
Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 26, 43, 44, 49
High Courts13 Jan 1998Allowed
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1994 : (1998) 1 RLW 531 : (1998) 1 RLW 531 : (1998) 2 WLC 73
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Jan 1998Dismissed
Ajay Singh and Another Vs State Transport, Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1998 Raj 266 : (1998) 3 WLC 336
Motor Vehicles Act, 1988 — Section 88
High Courts08 Jan 1998
Shyamlal Vs Mansha Bai
Rajasthan High Court · (1998) CriLJ 2704 : (1998) 3 RCR(Criminal) 720
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 106Family Courts Act, 1984 — Section 19
High Courts08 Jan 1998Dismissed
Khuman Chand Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1670 : (1998) 2 WLC 233
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts08 Jan 1998Dismissed
Khuman Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 1 DMC 296 : (1998) 2 RCR(Criminal) 261 : (1998) 1 RLW 389
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406
High Courts08 Jan 1998
Shamlal Vs Mansha Bai
Rajasthan High Court · (1999) 1 DMC 468
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts07 Jan 1998
Rajasthan State Road Transport Corporation Vs Kanchan Bai and Others
Rajasthan High Court · (2000) ACJ 614 : (1999) WLC 5
High Courts07 Jan 1998Allowed
Sikar Central Co-operative Bank Ltd. Vs Ram Richhpal Jat
Rajasthan High Court · (1998) 2 RLW 956 : (1998) 1 WLN 13
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(d)Rajasthan Co-operative Societies Act, 1965 — Section 137, 75
High Courts07 Jan 1998Allowed
Manohar Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1900
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts07 Jan 1998Dismissed
Jagdish Chandra Soni Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1902 : (1998) 2 RCR(Criminal) 128 : (1998) 1 RLW 404 : (1998) 1 RLW 404 : (1998) 2 WLC 86
Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 482Evidence Act, 1872 — Section 13, 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 409
High Courts07 Jan 1998Allowed
Hem Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3890 : (1998) WLC 491
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 409
High Courts06 Jan 1998Allowed
Saudagar Singh Vs Addl. District Magistrate
Rajasthan High Court · (1998) 1 RLW 402 : (1998) 3 WLC 219 : (1998) 1 WLN 11
Constitution of India, 1950 — Article 226
High Courts05 Jan 1998Dismissed
Sunita Mehta Vs Ramesh Mehta
Rajasthan High Court · (1998) 1 DMC 290
Hindu Marriage Act, 1955 — Section 13
High Courts05 Jan 1998Dismissed
Rajesh Sharma Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1868 : (1998) 3 RLW 1987 : (1998) 2 WLC 316 : (1997) WLC 423
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 120B, 328, 376, 376(2)(C), 385
High Courts05 Jan 1998Dismissed
Govind Narayan Vs Bodh Raj and Others
Rajasthan High Court · (1998) 3 RLW 1659 : (1998) 1 WLN 205
Transfer of Property Act, 1882 — Section 106
High Courts05 Jan 1998Dismissed
Yashin Khan Vs Rajasthan Muslim Waqf Board
Rajasthan High Court · (1998) 2 RLW 1191 : (1998) 3 WLC 557 : (1998) 1 WLN 156
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22