Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 228(1), 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts19 Jan 1998Dismissed

Daya Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 8 : (1998) 2 RLW 777 : (1998) 2 WLC 732 : (1998) 1 WLN 43

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Rajasthan Minor Mineral Concession Rules, 1986 — Rule 4(5)

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High Courts19 Jan 1998Dismissed

Jai Narain Vs State of Rajasthan and Others

Rajasthan High Court · (1998) CriLJ 2199 : (1998) 3 RCR(Criminal) 409

Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 401, 482Penal Code, 1860 (IPC) — Section 379, 427, 447

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High Courts17 Jan 1998Allowed

Spic Electronics and Systems Ltd. Vs Kienzle Indian Samay Ltd.

Rajasthan High Court · (1999) 98 CompCas 125

Companies Act, 1956 — Section 446, 466(1)

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High Courts17 Jan 1998Dismissed

Smt. Aqeela Vs State of Rajasthan and Others

Rajasthan High Court · (1998) 1 RLW 497 : (1998) 2 WLC 321 : (1998) 1 WLN 33

Constitution of India, 1950 — Article 226

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High Courts16 Jan 1998

Prabhawati Vatnanbhai and Others Vs Chairman, U.P. State Road Transport Corporation and Others

Rajasthan High Court · (2000) ACJ 640 : (1998) 1 RLW 513

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High Courts16 Jan 1998

Soorajmal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1998) CriLJ 1515 : (1998) 2 RCR(Criminal) 561 : (1998) 1 RLW 407 : (1998) 3 WLC 138

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 148(1)

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High Courts16 Jan 1998Allowed

Dhan Bai Vs State of Rajasthan

Rajasthan High Court · (1999) 1 DMC 538 : (1998) 4 RCR(Criminal) 3 : (1999) 2 WLC 149 : (1998) 1 WLN 23

Criminal Procedure Code, 1973 (CrPC) — Section 120B, 155(2), 156(3), 182(2), 198(1)Penal Code, 1860 (IPC) — Section 494

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High Courts16 Jan 1998Dismissed

State of Rajasthan and Others Vs Kuldeep Singh Chauhan and Another

Rajasthan High Court · (1998) 2 RLW 816 : (1998) 3 WLC 1 : (1998) 1 WLN 28

Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts16 Jan 1998Allowed

Govind Singh and Others Vs Man Singh and Others

Rajasthan High Court · AIR 1999 Raj 22 : (1999) 2 CivCC 417 : (1998) 3 RLW 1649 : (1999) 2 WLC 218 : (1998) 1 WLN 88

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 74

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High Courts15 Jan 1998Allowed

Raghuvar Vs Board of Revenue Rajasthan and Others

Rajasthan High Court · (1999) 1 CivCC 73 : (1998) 4 RCR(Civil) 232 : (1998) 2 RLW 1377 : (1998) 1 WLN 20

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts15 Jan 1998Allowed

Santosh and Others Vs Ranjit Singh and Others

Rajasthan High Court · (1998) 2 ACC 232 : (1998) ACJ 959 : (1998) 1 RLW 574 : (1998) WLC 467 : (1998) 1 WLN 26

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High Courts15 Jan 1998Dismissed

Rajasthan State Electricity Board Vs Judge, Labour Court and Another

Rajasthan High Court · (2002) 4 LLJ 744 : (1999) 2 RLW 1017 : (1997) 3 WLC 401

Industrial Disputes Act, 1947 — Section 11A

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High Courts14 Jan 1998Partly Allowed

United India Insurance Co. Vs Shahjad Khan and Others

Rajasthan High Court · (2000) ACJ 54 : (1998) 2 LLJ 744 : (1998) 1 RLW 503 : (1998) 2 WLC 205 : (1998) 1 WLN 16

Workmens Compensation Act, 1923 — Section 4A(3)

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High Courts14 Jan 1998Dismissed

Manak Chand Vs The State and Others

Rajasthan High Court · (1998) CriLJ 1950 : (1998) 3 RCR(Criminal) 181

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(6), 161, 172(2), 172(3)Penal Code, 1860 (IPC) — Section 323, 326, 327, 406, 493A

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High Courts13 Jan 1998Dismissed

Ram Singh Vs Divisional Personnel Officer, Northern Railway and Another

Rajasthan High Court · (1999) 2 LLJ 1353

Payment of Wages Act, 1936 — Section 15

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