High Courts06 Feb 1998Dismissed
Ramgopal and Another Vs Khiv Raj and Others
Rajasthan High Court · AIR 1998 Raj 98 : (1999) 4 CivCC 557
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 8 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments, 1998
460 judgments · page 20 of 23
High Courts06 Feb 1998Allowed
Panchu Lal Vs State of Rajasthan
Rajasthan High Court · (1999) 2 RCR(Criminal) 244 : (1998) 3 RLW 1992 : (1998) 2 WLC 400 : (1998) 1 WLN 141
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 447
High Courts05 Feb 1998Dismissed
State of Rajasthan Vs Nahar Singh and Others
Rajasthan High Court · (1998) CriLJ 1511
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 376
High Courts04 Feb 1998Dismissed
J.I. Siddiqui Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) 1 RLW 598 : (1998) 3 WLC 183 : (1998) 1 WLN 140
Constitution of India, 1950 — Article 226
High Courts04 Feb 1998Dismissed
Mst. Chunni Vs State of Rajasthan
Rajasthan High Court · AIR 1998 Raj 152
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 18
High Courts04 Feb 1998Allowed
Krishan Kumar Mishra Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1513 : (1998) 1 RLW 632 : (1998) 1 RLW 632 : (1998) 2 WLC 492
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 107, 302, 306, 34
High Courts04 Feb 1998Dismissed
Talib Hussain Vs Peer Azhar Hussain and Others
Rajasthan High Court · AIR 1998 Raj 150 : (1998) 2 CivCC 630
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Feb 1998Dismissed
Phoneix Impex Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 100 : (1998) 1 RLW 417 : (1998) 1 WLC 725 : (1998) 1 WLN 131
Banking Regulation Act, 1949 — Section 5Evidence Act, 1872 — Section 115Rajasthan Co-operative Societies Act, 1965 — Section 1
High Courts03 Feb 1998Allowed
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3595 : (1998) 4 RCR(Criminal) 348 : (1998) 2 RLW 768 : (1998) 2 RLW 768 : (1998) 2 WLC 737 : (1997) WLC 196 : (1998) 1 WLN 125
Criminal Procedure Code, 1973 (CrPC) — Section 130, 173, 195, 195(1), 197Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
High Courts03 Feb 1998Dismissed
Smt. Oma Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 1 RLW 592 : (1998) 2 WLC 685 : (1998) 1 WLN 128
High Courts02 Feb 1998Dismissed
Sugan Chand Vs Kheta Nath and Others
Rajasthan High Court · (1998) CriLJ 2668
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1)Penal Code, 1860 (IPC) — Section 415, 420, 467, 468, 471
High Courts02 Feb 1998Dismissed
Sukhpal Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 103 : (1998) 2 RLW 1261 : (1998) 1 WLN 118
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 30
High Courts02 Feb 1998Allowed
Rajasthan Golden Transport Company Vs LRs. of Amritlal
Rajasthan High Court · AIR 1998 Raj 153 : (1998) 2 CivCC 709 : (1998) 3 RCR(Civil) 95 : (1998) 1 RLW 683
Evidence Act, 1872 — Section 65
High Courts02 Feb 1998Allowed
Shambhu Raj Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 72
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Feb 1998
Paras Mani Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1818
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts02 Feb 1998Allowed
Ragional Director, ESI Vs Bhopa Ram and Others
Rajasthan High Court · (2010) 1 WLN 280
Employees State Insurance Act, 1948 — Section 53
High Courts02 Feb 1998Dismissed
State of Rajasthan Vs Ram Kumar and Another
Rajasthan High Court · (1998) 2 RLW 1236 : (1998) 2 WLC 555 : (1998) 1 WLN 116
Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25F
High Courts29 Jan 1998
Rajasthan Tax Consultants Vs Union of India
Rajasthan High Court · (1998) 97 TAXMAN 48
Income Tax Act, 1961 — Section 252
High Courts29 Jan 1998Dismissed
Roop Ram Vs Kamlesh Deka and Another
Rajasthan High Court · (1998) 1 RLW 397 : (1998) 2 WLC 165 : (1998) 1 WLN 207
High Courts29 Jan 1998Dismissed
Mahesh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1597 : (1998) 2 RCR(Criminal) 125 : (1998) 1 RLW 393 : (1998) 2 WLC 206
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2)