High Courts17 Feb 1998
Suja Ram Gurjar Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) 1 RLW 608 : (1998) 1 WLN 158
Army Act, 1950 — Section 13Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1998
460 judgments · page 19 of 23
High Courts17 Feb 1998
Subhan Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1667
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 176, 203, 302, 304, 34
High Courts17 Feb 1998Allowed
Bindu Khan Vs Samee Khan
Rajasthan High Court · AIR 1998 Raj 115 : (1999) 2 CivCC 37 : (1999) 1 WLC 518
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2A, Order 39 Rule 2A(1), 115
High Courts17 Feb 1998Allowed
Rajendra Prasad Vs Dhankanwar and Others
Rajasthan High Court · (1998) ACJ 1329 : AIR 1998 Raj 121
Motor Vehicles Act, 1988 — Section 147
High Courts17 Feb 1998Dismissed
Roopa and Another Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1848
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts13 Feb 1998Dismissed
Smt. Gulabi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 1 RLW 679 : (1998) 3 WLC 603 : (1998) 1 WLN 147
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts13 Feb 1998
Kalu Ram Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2498
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts13 Feb 1998Dismissed
Dilip Kothari Vs Vijaya Bank and Others
Rajasthan High Court · AIR 1998 Raj 195
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 6 Rule 5
High Courts13 Feb 1998
Kajod Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1947 : (1998) 3 RCR(Criminal) 67 : (1998) 1 RLW 685 : (1998) 2 WLC 576 : (1998) 1 WLN 199
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376Rajasthan Children Act, 1970 — Section 2, 5
High Courts13 Feb 1998Allowed
Naresh Kumar Rajput and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 RLW 852 : (1998) 2 WLC 53 : (1998) 1 WLN 151
Constitution of India, 1950 — Article 14, 16, 309
High Courts12 Feb 1998
Vishnu Veer alias Bhola Vs Hari Kishan and Others
Rajasthan High Court · (2000) ACJ 21
High Courts12 Feb 1998Dismissed
National Insurance Co. Ltd. Vs Abdul Mazid and Another
Rajasthan High Court · (1999) ACJ 1179
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts12 Feb 1998
Om Prakash Vs Chhotelal and Another
Rajasthan High Court · (1998) CriLJ 3106 : (1998) 1 RLW 611 : (1998) 3 WLC 311
Constitution of India, 1950 — Article 136, 142Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3)
High Courts12 Feb 1998Allowed
Laxmi and Another Vs State of Rajasthan
Rajasthan High Court · AIR 1998 Raj 147
Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3(8)
High Courts12 Feb 1998
Tulsiram Agarwal Vs Manjinder Singh and Others
Rajasthan High Court · (1999) ACJ 988
High Courts11 Feb 1998Allowed
Dr. Ram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 947 : (1998) 1 WLN 136
High Courts11 Feb 1998Dismissed
Babu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 1 RLW 507 : (1998) 1 WLN 142
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 23
High Courts10 Feb 1998Dismissed
State of Rajasthan Vs Choudhary Constructions
Rajasthan High Court · AIR 1998 Raj 123
Limitation Act, 1963 — Section 5
High Courts07 Feb 1998Allowed
Paras Ram Patel Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1998 Raj 148
Constitution of India, 1950 — Article 14, 226
High Courts06 Feb 1998Partly Allowed
Daily Navajyoti Vs Appointed Authority u/S. 17(1) of Working Journalists Act and Another
Rajasthan High Court · (1998) 2 LLJ 705 : (1998) 1 RLW 673 : (1998) 2 WLC 710
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17(1), 17(2), 5(1)