High Courts04 Jan 2023Allowed
Shaffi Mohammed And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0013
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 56 of 56
High Courts04 Jan 2023Allowed
Vikash Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0012
Indian Penal Code, 1860 — Section 143, 148, 149, 323, 341, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2023Dismissed
Arvind Sharma Vs Chatar Kunwar And Others
Rajasthan High Court · (2023) 01 RAJ CK 0011
Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13
High Courts03 Jan 2023Allowed
Rajendra Vishnoi Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0026
Indian Penal Code, 1860 — Section 420, 406, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jan 2023Allowed
Akram Qureshi Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0025
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jan 2023Allowed
Rajunath Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0023
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jan 2023Allowed
Champa Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0022
Indian Penal Code, 1860 — Section 380, 454Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jan 2023Allowed
Mahaveer Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0021
Rajasthan Excise Act, 1950 — Section 19, 54, 57Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jan 2023Allowed
Gopal Das And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts03 Jan 2023Allowed
Amar Chand Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts03 Jan 2023Allowed
Naresh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0018
Indian Penal Code, 1860 — Section 323, 354, 376, 498AScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(w), 3(2)(VA), 14ACode Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2023Allowed
Aas Mohammad Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 419, 420
High Courts02 Jan 2023Allowed
Manishankar Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 325, 452
High Courts02 Jan 2023Allowed
Aruna Purohit And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0008
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jan 2023Allowed
Ram Das Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 25, 29
High Courts02 Jan 2023Allowed
Jagdish Vs Union Of India Through Cbn
Rajasthan High Court · (2023) 01 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
High Courts02 Jan 2023Allowed
Mangi Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0005
Indian Penal Code, 1860 — Section 34, 392Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2023Allowed
Sunil Chouhan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts02 Jan 2023Allowed
Shyam Sundar @ Shyam Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Indian Penal Code, 1860 — Section 307, 332, 353
High Courts02 Jan 2023Allowed
Amit Kumar @ Mukesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0001
Indian Penal Code, 1860 — Section 34, 193, 363, 366(A), 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 439