High Courts12 Jan 2023Allowed
Mularam Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0063
Indian Penal Code, 1860 — Section 380, 454Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 54 of 56
High Courts12 Jan 2023Allowed
Dinesh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0062
Indian Penal Code, 1860 — Section 147, 149, 323, 341, 427, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2023Allowed
Vedpal Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0061
Indian Penal Code, 1860 — Section 332, 353Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2023Allowed
Mohammed Ishak Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0060
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 447Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2023Allowed
Himmat Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0059
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2023Allowed
Shambhu Singh @ Shambuda Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0058
Indian Penal Code, 1860 — Section 323, 341, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2023Allowed
Gaurav Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0057
Indian Penal Code, 1860 — Section 376, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2023Allowed
Ganga Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0056
Electricity Act, 2003 — Section 136Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2023Allowed
Jaikishan @ Bhauda Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0055
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2023Allowed
Suresh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0054
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v)(va), 14AIndian Penal Code, 1860 — Section 34, 306, 384, 506
High Courts10 Jan 2023Allowed
Ramratan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0053
Indian Penal Code, 1860 — Section 143, 323, 342, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Jan 2023Allowed
Narendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0052
Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 7AIndian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 439
High Courts10 Jan 2023Allowed
Jagtaar Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0051
Indian Penal Code, 1860 — Section 34, 224, 225, 332, 336, 353, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Jan 2023Disposed Of
Sanjay Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0042
High Courts10 Jan 2023Disposed Of
Raghuveer Singh Vs Jodhpur Vidhyut Vitran Nigam Limited And Others
Rajasthan High Court · (2023) 01 RAJ CK 0041
High Courts09 Jan 2023Allowed
Pradeep Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0050
Indian Penal Code, 1860 — Section 34, 323, 354, 354(GHA), 366A, 376(2)(N), 384Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 6Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts09 Jan 2023Allowed
Mahendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0049
Indian Penal Code, 1860 — Section 323, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jan 2023Allowed
Kailash Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0048
Indian Penal Code, 1860 — Section 34, 307, 327, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jan 2023Allowed
Bhoma Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0047
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jan 2023Allowed
Vikas Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0046
Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 307, 323, 325, 384, 395, 397, 398, 427, 436, 459, 460Arms Act, 1959 — Section 5, 27Code Of Criminal Procedure, 1973 — Section 439