High Courts19 Jan 2023Disposed Of
Kalptaru College Of Physiotherapy Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0083
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 53 of 56
High Courts19 Jan 2023Disposed Of
Minakshi And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0082
High Courts19 Jan 2023Disposed Of
Krishna College Of Nursing And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0081
High Courts18 Jan 2023Allowed
Gokal Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0088
High Courts18 Jan 2023Dismissed
Santosh Bheel Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0086
High Courts17 Jan 2023Allowed
Ramniwas Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 166A, 221, 222, 223, 224, 225
High Courts17 Jan 2023Allowed
Harendra @ Heera Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2023Allowed
Ramlal @ Ramu Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts17 Jan 2023Allowed
Pradhuman Singh Rawat Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 471Rajasthan Public Examination (Prevention Of Unfairmeans) Act, 1992 — Section 3, 7, 10
High Courts17 Jan 2023Allowed
Sunil Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341
High Courts17 Jan 2023Allowed
Bablu @ Balla Khan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 365, 452
High Courts17 Jan 2023Allowed
Reliance General Insurance Co. Ltd Vs Kesar And Others
Rajasthan High Court · (2023) 01 RAJ CK 0072
High Courts16 Jan 2023Allowed
Vinod Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 389
High Courts16 Jan 2023Allowed
Kanhaiyalal @ Banty Harijan Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 01 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 389
High Courts13 Jan 2023Dismissed
Suraj Giri And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37Indian Penal Code, 1860 — Section 380, 457
High Courts13 Jan 2023Allowed
Magha Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0068
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2023Allowed
Prateek And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0067
Indian Penal Code, 1860 — Section 143, 307, 323, 341, 382Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2023Allowed
Ashok Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0066
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2023Allowed
Imran And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2023Allowed
Sharwan Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 01 RAJ CK 0064
Indian Penal Code, 1860 — Section 342, 436Code Of Criminal Procedure, 1973 — Section 439