COURT ARCHIVE

Rajasthan High Court judgments, 2023

1,120 judgments · page 51 of 56

High Courts04 Feb 2023Allowed

Moti Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 02 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27

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High Courts03 Feb 2023Dismissed

Mahendra And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 02 RAJ CK 0010

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 164,397, 401, 482Indian Penal Code, 1860 — Section 354, 509

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High Courts03 Feb 2023Disposed Of

Nandu Bai And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 02 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 482

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High Courts02 Feb 2023Allowed

Gajraj Singh @ Banti Rajput Vs State

Rajasthan High Court · (2023) 02 RAJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15

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High Courts02 Feb 2023Disposed Of

Mool Chand Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 02 RAJ CK 0005

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High Courts02 Feb 2023Dismissed

Naresh Vs State Of Rajasthan

Rajasthan High Court · (2023) 02 RAJ CK 0004

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High Courts01 Feb 2023Dismissed

Tejaswini And Others Vs Mohini Devi And Others

Rajasthan High Court · (2023) 02 RAJ CK 0002

Code Of Civil Procedure, 1908 — Order 39 Rule1, Order 39 Rule 2

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High Courts01 Feb 2023Disposed Of

Seema Vs Mangal Singh

Rajasthan High Court · (2023) 02 RAJ CK 0001

Hindu Marriage Act, 1955 — Section 25

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High Courts31 Jan 2023Dismissed

State Of Rajasthan And Others Vs Dheeraj Kumar And Others

Rajasthan High Court · (2023) 01 RAJ CK 0125

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High Courts31 Jan 2023Dismissed

State Of Rajasthan And Others Vs Hemraj Meena

Rajasthan High Court · (2023) 01 RAJ CK 0124

Limitation Act, 1963 — Section 5

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High Courts31 Jan 2023Dismissed

Bheru Lal Kumawat Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0123

Constitution Of India, 1950 — Article 226

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High Courts31 Jan 2023Allowed

Nawal And Others Vs Khem Ji

Rajasthan High Court · (2023) 01 RAJ CK 0122

Code Of Civil Procedure, 1908 — Order 8 Rule 1A (1), Order 8 Rule 1A (3)

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High Courts31 Jan 2023Allowed

Padam Singh @ Pradeep Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0121

Rajasthan Police Rules, 1965 — Rule 4.4, 4.9Code Of Criminal Procedure, 1973 — Section 482

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High Courts31 Jan 2023Allowed

Sayar Nahar Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0120

Indian Penal Code, 1860 — Section 109, 120B, 420, 468, 471

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High Courts30 Jan 2023Disposed Of

Sandeep @ Jayaswal @ Aalu Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0118

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High Courts30 Jan 2023Dismissed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0116

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37Evidence Act, 1872 — Section 27, 65B

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High Courts27 Jan 2023Allowed