High Courts08 Feb 2023Disposed Of
Geeta Kanwar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0037
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 50 of 56
High Courts08 Feb 2023Allowed
Anup And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2023Allowed
Daula Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2023Allowed
Arjun Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0034
Indian Penal Code, 1860 — Section 34, 323, 327, 341, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2023Allowed
Prakash And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2023Allowed
Mana Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2023Allowed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts07 Feb 2023Allowed
Kehar Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts07 Feb 2023Allowed
Mohsim Ali @ Mohsin Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts07 Feb 2023Allowed
Ameen Khan Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts07 Feb 2023Allowed
Shanker Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376, 447, 511
High Courts06 Feb 2023Dismissed
Pappu @ Purkharam Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0020
High Courts06 Feb 2023Disposed Of
Shambhu Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0019
Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3
High Courts06 Feb 2023Allowed
Gopi Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
High Courts04 Feb 2023Allowed
Kaalu Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25
High Courts04 Feb 2023Allowed
Chandraprakash And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Evidence Act, 1872 — Section 27
High Courts04 Feb 2023Allowed
Ranveer Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 302
High Courts04 Feb 2023Allowed
Bhiyaram And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 308, 323, 325, 435, 458, 506
High Courts04 Feb 2023Allowed
Samu Devi Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts04 Feb 2023Allowed
Faudaram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302