High Courts20 Feb 2023Disposed Of
Najam Singh Vs State Of Rajasthan & Ors
Rajasthan High Court · (2023) 02 RAJ CK 0074
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 48 of 56
High Courts20 Feb 2023Dismissed
Moti Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a)(i), 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 341, 427Arms Act, 1959 — Section 3, 25
High Courts17 Feb 2023Allowed
Prem And Others Vs Mahipal And Others
Rajasthan High Court · (2023) 02 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts17 Feb 2023Dismissed
Isha Ram And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 107, 166, 482
High Courts16 Feb 2023Dismissed
Bhanwar Lal Vs Urban Improvement Trust And Others
Rajasthan High Court · (2023) 02 RAJ CK 0070
High Courts16 Feb 2023Allowed
Balkishan @ Bala Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0069
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Feb 2023Allowed
Jagdish Jadav Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0068
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Feb 2023Allowed
Sajid @ Kalu Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Feb 2023Allowed
Sunka @ Sunil @ Sohan Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0066
Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Feb 2023Dismissed
Abhishek Vs Satyanarayan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0065
High Courts15 Feb 2023Disposed Of
Shanti Lal And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts15 Feb 2023Disposed Of
Soni Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0063
High Courts15 Feb 2023Dismissed
Mubarak Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0062
High Courts15 Feb 2023Dismissed
Suresh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0061
Indian Penal Code, 1860 — Section 365
High Courts15 Feb 2023Allowed
Ameen Khan Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0060
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Feb 2023Allowed
Sohan Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0059
Rajasthan Excise Act, 1950 — Section 16, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Feb 2023
Bhimnath Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0058
Rajasthan Prisoners Release On Parole Rules, 2021 — Rule 16(2)(b)Indian Penal Code, 1860 — Section 460
High Courts14 Feb 2023Allowed
Shankar Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts14 Feb 2023Allowed
Vinod Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0056
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts14 Feb 2023Allowed
Rahman Khan @ Rahmu Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 306, 384, 420