High Courts08 Mar 2023Allowed
Heera Lal @ Dharma Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 46 of 56
High Courts08 Mar 2023Allowed
Nand Kishore Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0018
Rajasthan Excise Act, 1950 — Section 16, 54, 54DCode Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Sandeep @ Teenu And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0017
Rajasthan Excise Act, 1950 — Section 14, 19, 54, 54A, 57Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Roopa Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0016
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Thakara Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0015
Rajasthan Excise Act, 1950 — Section 14, 19, 54, 54A, 57Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Arjun Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0014
Indian Penal Code, 1860 — Section 341, 353, 379, 420, 465, 506Rajasthan Minor Mineral Concession Rules, 2017 — Rule 54, 60Mines And Mineral (Development And Regulation) Act, 1957 — Section 4, 21
High Courts08 Mar 2023Allowed
Sohan Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0013
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Satya Narayan Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Biharilal @ Bheraram And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0011
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2023Allowed
Anil Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2023Allowed
Praveen Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2023Allowed
Heera Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2023
Narain Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 332, 333, 353
High Courts03 Mar 2023Dismissed
Banwari Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 450
High Courts02 Mar 2023Allowed
Ladhu Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Mar 2023Allowed
Ramesh Bishnoi Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
High Courts02 Mar 2023Allowed
Surender Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Mar 2023Disposed Of
Bashir Khan Vs Municipal Board And Others
Rajasthan High Court · (2023) 03 RAJ CK 0010
High Courts28 Feb 2023Dismissed
Kuldeep Kaur And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0097
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 53, 88, 183, 207, 230
High Courts28 Feb 2023Disposed Of
Bahadur Singh Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0096