High Courts28 Feb 2023Dismissed
Jagjeet Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0095
Rajasthan Cooperative Societies Act, 2001 — Section 58(2)(c)
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 47 of 56
High Courts28 Feb 2023Dismissed
Jassa Ram Danga And Others Vs Union Of India And Others
Rajasthan High Court · (2023) 02 RAJ CK 0094
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)
High Courts27 Feb 2023Dismissed
Akshay Surana Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0105
Constitution Of India, 1950 — Article 14, 16Rajasthan Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 2011 — Rule 36, 37Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1955 — Section 32
High Courts27 Feb 2023Dismissed
Ramesh Chand Regar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0102
High Courts27 Feb 2023Allowed
Ramesh Beniwal And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0101
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 323, 341, 347, 365, 395
High Courts27 Feb 2023Allowed
Bhagwana Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54Arms Act, 1959 — Section 3, 25, 25(1B)(A)
High Courts24 Feb 2023Allowed
Damaram Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0092
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts23 Feb 2023Disposed Of
Jagdish Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0098
High Courts23 Feb 2023Dismissed
Santosh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0090
High Courts23 Feb 2023Disposed Of
Manju Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0089
High Courts23 Feb 2023Disposed Of
Gayatri Soni Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0087
High Courts23 Feb 2023Disposed Of
Kalu Ram Gadari Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0086
Code Of Criminal Procedure, 1973 — Section 446
High Courts23 Feb 2023Disposed Of
Kesar Devi Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0085
Code Of Criminal Procedure, 1973 — Section 446
High Courts22 Feb 2023
Kunaram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 164
High Courts22 Feb 2023Disposed Of
Santosh Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 02 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 97, 98
High Courts21 Feb 2023Disposed Of
Mona Modi Vs Neeraj Modi
Rajasthan High Court · (2023) 02 RAJ CK 0079
Code Of Civil Procedure, 1908 — Section 24Guardian And Wards Act,1890 — Section 7, 12Code Of Criminal Procedure, 1973 — Section 125
High Courts21 Feb 2023Dismissed
Tarsem Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Feb 2023Allowed
Arjun Kumar @ Anil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 02 RAJ CK 0077
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Feb 2023Disposed Of
Suresh Devi And Others Vs Pukhraj @ Pukharam And Others
Rajasthan High Court · (2023) 02 RAJ CK 0076
High Courts21 Feb 2023Dismissed
Kanhaiya Lal Vs Mohan Lal And Others
Rajasthan High Court · (2023) 02 RAJ CK 0075