High Courts14 Mar 2023Disposed Of
Anand Bhati And Others Vs Meena And Ors
Rajasthan High Court · (2023) 03 RAJ CK 0054
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 45 of 56
High Courts14 Mar 2023
Baljindra Kaur Vs State Of Rajasthan & Ors
Rajasthan High Court · (2023) 03 RAJ CK 0051
High Courts13 Mar 2023
Jitendra Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0049
High Courts13 Mar 2023
Gajendra Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0048
High Courts13 Mar 2023
Mukesh Kumar Saini Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0046
High Courts13 Mar 2023Dismissed
Girish Chanwariya And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0045
Rajasthan Municipalities (Safai Karmchari Service) Rules, 2012 — Rule 6
High Courts13 Mar 2023Dismissed
Nandlal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0044
High Courts13 Mar 2023Disposed Of
Prakash Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0042
Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Mar 2023Allowed
M/s Laxmi Traders, Bhopalganj Bhilwara Vs Official Liquidator Of M/S Mewar Textile Mills Limited, Bhilwara
Rajasthan High Court · (2023) 03 RAJ CK 0038
High Courts10 Mar 2023Dismissed
Bhanwaru Khan And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0037
Rajasthan Land Reforms And Resumption Of Jagirs Act, 1952 — Section 9
High Courts10 Mar 2023Dismissed
Ghewar Chand Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0032
Code Of Criminal Procedure, 1973 — Section 394
High Courts10 Mar 2023Dismissed
Lala Ram Patel Vs Sunderam Finance Limited And Others
Rajasthan High Court · (2023) 03 RAJ CK 0031
Commercial Courts Act, 2015 — Section 13, 13(1)Code Of Civil Procedure, 1908 — Order 43, Section 51(d)Limitation Act, 1963 — Section 5
High Courts09 Mar 2023Dismissed
Luna Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts09 Mar 2023Dismissed
Joraram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0029
High Courts09 Mar 2023Dismissed
Roopa Ram Tak Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0027
High Courts09 Mar 2023Disposed Of
Dr. Harminder Kaur Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0026
High Courts09 Mar 2023Allowed
Bhagirath Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts09 Mar 2023Allowed
Siddharth Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0022
Indian Penal Code, 1860 — Section 435Rajasthan Bovine Animal Act, 1995 — Section 3, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Gajendra Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0021
Indian Penal Code, 1860 — Section 363, 366A, 376(3), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Mar 2023Allowed
Sonu @ Praveen Vs State
Rajasthan High Court · (2023) 03 RAJ CK 0020
Indian Penal Code, 1860 — Section 307, 323, 324, 325, 326, 341, 380, 454Code Of Criminal Procedure, 1973 — Section 439