High Courts24 Jan 2023Allowed

Sukhvinder Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0110

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366(K), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A)/4, 5(L), 6
High Courts24 Jan 2023Allowed

Sabir Khan Vs State

Rajasthan High Court · (2023) 01 RAJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37
High Courts24 Jan 2023Allowed

Dhiraj Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0107

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 354, 376, 458
High Courts24 Jan 2023Allowed

Rahul Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0105

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts24 Jan 2023Allowed

Tanveer Khan And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0103

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 382, 427, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2023Allowed

Bhagirath Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0102

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 120B, 366, 376(2)(n), 384Information Technology Act, 2000 — Section 67
High Courts23 Jan 2023Allowed

Kamlesh Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 01 RAJ CK 0100

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts23 Jan 2023Allowed

Goverdhan Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0099

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 37
High Courts23 Jan 2023Allowed

Sawant Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0098

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts23 Jan 2023Allowed

Devi Lal Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0096

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 307, 323, 325, 341Arms Act, 1959 — Section 3, 25