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Rajasthan High Court judgments, 2023

1,120 judgments · page 55 of 56

High Courts09 Jan 2023Disposed Of

Dinesh Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0044

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts09 Jan 2023Allowed

Matadin Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0043

Indian Penal Code, 1860 — Section 120B, 143, 148, 149, 307, 323, 341, 379, 427Code Of Criminal Procedure, 1973 — Section 439
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High Courts06 Jan 2023Allowed

Laluram Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
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High Courts06 Jan 2023Allowed

Ashok Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 325, 341, 395, 395Arms Act, 1959 — Section 5, 27
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High Courts06 Jan 2023Allowed

Gorkha Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471
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High Courts06 Jan 2023Allowed

Veena Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 343, 365, 366, 376(2)(n), 376D, 384
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High Courts04 Jan 2023Allowed

Nenu Devi Vs State Of Rajasthan

Rajasthan High Court · (2023) 01 RAJ CK 0015

Indian Penal Code, 1860 — Section 120B, 420, 427, 452, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
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