High Courts31 Mar 1970
Ram Chandra Vs Sukh Deo and Others
Rajasthan High Court · (1970) WLN 165
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 1970
171 judgments · page 7 of 9
High Courts27 Mar 1970
Shrinarain Vs Lachhiram and Others
Rajasthan High Court · (1971) RLW 97 : (1970) WLN 336
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 7
High Courts27 Mar 1970Dismissed
Motilal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 195
High Courts20 Mar 1970
Central Transport Service Vs T.A.T. and Others
Rajasthan High Court · (1970) RLW 285 : (1970) WLN 219
Motor Vehicles Act, 1988 — Section 64, 64(d)
High Courts16 Mar 1970Dismissed
Jaipur Metal and Electrical Ltd. Vs Ambey Prasad
Rajasthan High Court · (1970) WLN 755
Constitution of India, 1950 — Article 19Transfer of Property Act, 1882 — Section 52
High Courts13 Mar 1970Partly Allowed
Shree Sadul Textiles Ltd., Sri Ganganagar Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 158
Rajasthan Electricity (Duty) Act, 1962 — Section 3
High Courts11 Mar 1970Partly Allowed
Furkan Vs Mst. Mumtaz Begam
Rajasthan High Court · AIR 1971 Raj 149
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts10 Mar 1970
The Bank of Rajasthan Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 181
Sales of Goods Act, 1930 — Section 2
High Courts04 Mar 1970Partly Allowed
Mangalji Chotelal and Another Vs State of Rajasthan
Rajasthan High Court · AIR 1971 Raj 167
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 34Constitution of India, 1950 — Article 31(2)Essential Supplies (Temporary Powers) Act, 1946 — Section 3
High Courts04 Mar 1970Allowed
Ram Gopal Vs The Munsiff Magistrate and Others
Rajasthan High Court · (1970) WLN 480
Constitution of India, 1950 — Article 226, 227
High Courts03 Mar 1970
Bhawani Shanker and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 268 : (1970) 3 WLN 143
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 115, 56
High Courts02 Mar 1970Allowed
Mangilal Vs District Excise Officer, Ajmer and Another
Rajasthan High Court · AIR 1971 Raj 46 : (1970) 3 WLN 159
Constitution of India, 1950 — Article 226Rajasthan Excise Act, 1950 — Section 34, 9ARajasthan Excise Rules, 1956 — Rule 76
High Courts23 Feb 1970Dismissed
Nathi and Others Vs Hanuman and Another
Rajasthan High Court · (1970) WLN 154
Hindu Succession Act, 1956 — Section 14Registration Act, 1908 — Section 34, 35, 58, 59, 60
High Courts23 Feb 1970
Dr. Gopal Krishna Vs State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 302
Constitution of India, 1950 — Article 16, 226
High Courts18 Feb 1970Allowed
Bhanwarlal Vs Mst. Kamla and Others
Rajasthan High Court · AIR 1970 Raj 239
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 28
High Courts16 Feb 1970Allowed
Guljara Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1971 Raj 68 : (1971) CriLJ 498 : (1970) 3 WLN 265
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 105, 114Penal Code, 1860 (IPC) — Section 100, 97