High Courts08 Feb 1970Allowed
Ramdeo and Others Vs Firm Birdhichand Sumermal and Others
Rajasthan High Court · (1970) WLN 133
Contract Act, 1872 — Section 1, 51Sales of Goods Act, 1930 — Section 31, 32, 35
COURT ARCHIVE
Rajasthan High Court judgments, 1970
171 judgments · page 8 of 9
High Courts06 Feb 1970Dismissed
M.S. Kachwaha Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 108
High Courts06 Feb 1970Dismissed
State of Rajasthan Vs Bhagwan Singh and Others
Rajasthan High Court · (1970) WLN 146
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 140, 148, 149, 159, 302
High Courts06 Feb 1970Dismissed
Girdhari Vs Regional Transport Authority and Others
Rajasthan High Court · (1970) WLN 72
Constitution of India, 1950 — Article 226, 228
High Courts02 Feb 1970Allowed
Banshilal Vs Noor Mohammed
Rajasthan High Court · (1970) WLN 105
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111, 53A
High Courts02 Feb 1970Allowed
Banshilal Vs Noor Mohammad
Rajasthan High Court · AIR 1970 Raj 244
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 12Transfer of Property Act, 1882 — Section 111
High Courts01 Feb 1970
Kanhaiyalal Vs State and Another
Rajasthan High Court · (1971) WLN 41
Penal Code, 1860 (IPC) — Section 96Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19, 5
High Courts30 Jan 1970Allowed
Tikam Chand Vs The Regional Transport Authority and Others
Rajasthan High Court · (1970) WLN 52
Constitution of India, 1950 — Article 226
High Courts30 Jan 1970
Nandlal Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) RLW 201 : (1970) WLN 90
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 409, 420
High Courts29 Jan 1970Allowed
Ram Dayal and Others Vs Smt. Kisturi and Others
Rajasthan High Court · AIR 1970 Raj 246 : (1970) 3 WLN 83
Civil Procedure Code, 1908 (CPC) — Section 38, 39Evidence Act, 1872 — Section 115
High Courts29 Jan 1970Allowed
Jiwan and Others Vs The State
Rajasthan High Court · AIR 1970 Raj 243 : (1970) CriLJ 1558 : (1970) RLW 230 : (1970) 3 WLN 449
Criminal Procedure Code, 1898 (CrPC) — Section 397, 561A
High Courts29 Jan 1970
Hari Narain Natani Vs Regional Transport Authority, Jaipur and Another
Rajasthan High Court · AIR 1970 Raj 200 : (1970) 3 WLN 48
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 64
High Courts28 Jan 1970
Mool Chand Vs Manak Chand
Rajasthan High Court · (1970) RLW 235 : (1970) WLN 203
Arbitration Act, 1940 — Section 14, 17, 32, 33Contract Act, 1872 — Section 19, 20, 21, 22, 23
High Courts28 Jan 1970Dismissed
Gyarsilal Vs Firm Ramgopal Radheysham
Rajasthan High Court · (1970) WLN 43
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9
High Courts28 Jan 1970Allowed
Smt. Shakuntala Devi Vs Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1971 Raj 226 : (1970) RLW 515 : (1970) RLW 275 : (1970) 3 WLN 45
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(3), 64Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 86
High Courts28 Jan 1970Allowed
Nasirudin Vs Noor Mohammad and Others
Rajasthan High Court · (1970) WLN 190
High Courts27 Jan 1970Dismissed
Roop Chand Basu Deo and Others Vs Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1971 Raj 119 : (1971) RLW 227 : (1970) 3 WLN 62
Motor Vehicles Act, 1939 — Section 47(3), 64
High Courts27 Jan 1970Dismissed
Sardar Amar Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) WLN 178
Constitution of India, 1950 — Article 226
High Courts25 Jan 1970
Bhawani Singh Vs State
Rajasthan High Court · (1971) WLN 30
Penal Code, 1860 (IPC) — Section 193
High Courts23 Jan 1970Dismissed
Munni Lal Garg Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1970 Raj 164 : (1970) RLW 502 : (1970) WLN 78
Constitution of India, 1950 — Article 14, 217, 226, 233, 236