High Courts23 Apr 1970Dismissed
Mansaram Vs The State
Rajasthan High Court · (1970) RLW 356 : (1970) WLN 224
Penal Code, 1860 (IPC) — Section 324
COURT ARCHIVE
Rajasthan High Court judgments, 1970
171 judgments · page 6 of 9
High Courts23 Apr 1970Allowed
Lal Mohammed Vs Regional Transport Authority, Jodhpur Region, Jodhpur and Another
Rajasthan High Court · AIR 1970 Raj 276 : (1970) 3 WLN 322
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 60(1), 60(3)
High Courts20 Apr 1970Dismissed
Pukhraj Vs The State of Rajasthan
Rajasthan High Court · (1970) WLN 518
Evidence Act, 1872 — Section 114, 25, 26, 27, 9Penal Code, 1860 (IPC) — Section 302, 394
High Courts18 Apr 1970Dismissed
Smt. Chandra Mani Vs Gopi Vallabh and Others
Rajasthan High Court · (1970) WLN 313
Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 110, 114, 63, 79Transfer of Property Act, 1882 — Section 12, 122, 126, 54
High Courts18 Apr 1970Dismissed
Malchand Vs State of Rajasthan
Rajasthan High Court · (1970) WLN 231
Contract Act, 1872 — Section 20
High Courts18 Apr 1970
Jor Singh Vs The State
Rajasthan High Court · (1970) RLW 352 : (1970) WLN 222
Criminal Procedure Code, 1898 (CrPC) — Section 123, 514(4)
High Courts17 Apr 1970Dismissed
Badarmal and Others Vs Roshanlal and Another
Rajasthan High Court · AIR 1971 Raj 18 : (1971) CriLJ 239 : (1970) 3 WLN 380
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1), 251A
High Courts16 Apr 1970Allowed
Malu Ram and Others Vs Sri Ram
Rajasthan High Court · (1970) WLN 233
Rajasthan Panchayat Act, 1953 — Section 58(6)
High Courts14 Apr 1970Allowed
Hariram Nathani Vs Regional Provident Fund Commissioner, Employees Provident Fund and Another
Rajasthan High Court · (1970) WLN 275
Constitution of India, 1950 — Article 326Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 7A
High Courts14 Apr 1970Allowed
Noor Mohammed Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) RLW 357 : (1970) WLN 240
Constitution of India, 1950 — Article 226
High Courts14 Apr 1970Dismissed
Mohan Lal Daga Vs The State of Raj. and Others
Rajasthan High Court · (1970) WLN 215
Constitution of India, 1950 — Article 14, 226
High Courts14 Apr 1970Dismissed
Bhagwat Singhji Vs Kesar Singhji
Rajasthan High Court · AIR 1970 Raj 281 : (1970) CriLJ 1561
Constitution of India, 1950 — Article 362, 363Criminal Procedure Code, 1898 (CrPC) — Section 197A
High Courts13 Apr 1970Dismissed
Mohanlal Vs State of Rajasthan
Rajasthan High Court · (1970) WLN 603
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 380, 411
High Courts03 Apr 1970Allowed
Baboolal and Others Vs The Additional Munsiff Magistrate No. 1 and Others
Rajasthan High Court · (1970) RLW 349 : (1970) WLN 238
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 352, 354, 426, 427, 436
High Courts02 Apr 1970
Thakurji Shriji Laxmanji and Others Vs Shyama Devi and Others
Rajasthan High Court · (1970) WLN 473
Court Fees Act, 1870 — Section 7(v)(e)
High Courts01 Apr 1970Dismissed
State of Rajasthan and Others Vs Mohan Lal
Rajasthan High Court · AIR 1971 Raj 318 : (1971) RLW 275
High Courts01 Apr 1970Allowed
Sugan Chand Vs The Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1971 Raj 186 : (1970) 3 WLN 511
Constitution of India, 1950 — Article 226Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 78
High Courts31 Mar 1970
Jagan Nath Singh Vs The R.T.A and Others
Rajasthan High Court · (1970) WLN 200
Central Motor Vehicles Rules, 1989 — Rule 86, 86(a)Motor Vehicles Act, 1988 — Section 64(b)