High Courts11 Aug 1970Allowed

Mohanlal Vs Ratna

Rajasthan High Court · AIR 1971 Raj 164 : (1970) 3 WLN 457

Civil Procedure Code, 1908 (CPC) — Section 100, 21, 9Rajasthan Tenancy Act, 1955 — Section 88
High Courts10 Aug 1970Allowed

Ramkumar Vs Bastu Singh and Others

Rajasthan High Court · AIR 1971 Raj 125 : (1970) 3 WLN 430

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Contract Act, 1872 — Section 128Evidence Act, 1872 — Section 115
High Courts06 Aug 1970Dismissed

Gudarmal Vs Bansilal and Another

Rajasthan High Court · AIR 1971 Raj 175 : (1971) RLW 277 : (1970) 3 WLN 485

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 100, 101Transfer of Property Act, 1882 — Section 91
High Courts03 Aug 1970

State Vs Sanwal Ram

Rajasthan High Court · (1971) CriLJ 200 : (1970) RLW 566 : (1970) 3 WLN 440

Rajasthan Excise Act, 1950 — Section 3(15), 3(4), 54(a)
High Courts28 Jul 1970Dismissed

Jagan Nath Vs Kachhulal

Rajasthan High Court · AIR 1971 Raj 112 : (1971) RLW 95 : (1970) 3 WLN 442

Easements Act, 1882 — Section 35Specific Relief Act, 1963 — Section 41