High Courts22 May 1970Allowed

Bodilal Vs State

Rajasthan High Court · (1970) RLW 529 : (1970) WLN 343

Penal Code, 1860 (IPC) — Section 405, 409, 420, 468, 477APrevention of Corruption Act, 1988 — Section 5
High Courts29 Apr 1970Allowed

Dewan and Others Vs State

Rajasthan High Court · AIR 1971 Raj 77 : (1971) CriLJ 506 : (1970) 3 WLN 774

Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 497(5)
High Courts24 Apr 1970Dismissed

State Vs Ladhu Singh

Rajasthan High Court · (1970) WLN 278

Evidence Act, 1872 — Section 103, 25, 27Penal Code, 1860 (IPC) — Section 114, 300, 302, 303, 304