High Courts30 Sept 1970Allowed
Pannalal and Another Vs Ramnarayan and Another
Rajasthan High Court · AIR 1971 Raj 294 : (1971) RLW 305 : (1970) 3 WLN 729
Specific Relief Act, 1877 — Section 23Transfer of Property Act, 1882 — Section 130, 6
COURT ARCHIVE
Rajasthan High Court judgments, 1970
171 judgments · page 3 of 9
High Courts28 Sept 1970Dismissed
Sukhdeo and Others Vs Kisturchand
Rajasthan High Court · (1971) RLW 147 : (1970) WLN 537
Penal Code, 1860 (IPC) — Section 147, 19, 427, 447
High Courts22 Sept 1970
Amba Lal and Another Vs State
Rajasthan High Court · (1971) CriLJ 1207 : (1971) RLW 38
Arms Act, 1959 — Section 19, 22Penal Code, 1860 (IPC) — Section 120B, 307, 323, 325, 34
High Courts21 Sept 1970Dismissed
Suleman Vs State of Rajasthan
Rajasthan High Court · (1971) RLW 67 : (1970) WLN 544
Constitution of India, 1950 — Article 226
High Courts17 Sept 1970Dismissed
Kali Charan Vs State
Rajasthan High Court · (1971) RLW 57 : (1970) WLN 533
Penal Code, 1860 (IPC) — Section 120B, 366, 420
High Courts16 Sept 1970Allowed
Nathmal Goliya Vs Kaluram and Others
Rajasthan High Court · AIR 1971 Raj 267 : (1971) RLW 59
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Sept 1970Dismissed
Chunnilal Vs Ghanshyamdas and Others
Rajasthan High Court · AIR 1971 Raj 286 : (1970) 3 WLN 792
Limitation Act, 1908 — Section 19Marwar Limitation Act, 1945 — Article 62, 85, 89
High Courts07 Sept 1970Dismissed
Chimansingh and Others Vs Hanuman
Rajasthan High Court · AIR 1972 Raj 23 : (1971) RLW 257
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Sept 1970
The Mavli Co-operative Sebkari Samiti Vs Soram and Others
Rajasthan High Court · (1970) WLN 532
Criminal Procedure Code, 1898 (CrPC) — Section 435Rajasthan Co-operative Societies Act, 1965 — Section 37(3)
High Courts03 Sept 1970Dismissed
Ramju Vs Municipal Board and Another
Rajasthan High Court · (1971) RLW 171 : (1970) WLN 718
Limitation Act, 1963 — Section 22, 23, 29
High Courts03 Sept 1970
The Mavli Co-operative Sahkari Samiti Mavli Vs Soram and Others
Rajasthan High Court · (1971) CriLJ 759 : (1970) RLW 583
Criminal Procedure Code, 1898 (CrPC) — Section 435Rajasthan Co-operative Societies Act, 1965 — Section 37(1), 37(2), 37(3)
High Courts01 Sept 1970Allowed
Mohanlal Vs Mishrimal and Others
Rajasthan High Court · (1970) WLN 575
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 5, 52, 53A, 54
High Courts29 Aug 1970
Bhanwarlal Vs Jadawali and Chothia
Rajasthan High Court · (1970) WLN 776
Penal Code, 1860 (IPC) — Section 448
High Courts29 Aug 1970Dismissed
Basudev Vs Damodar Lal
Rajasthan High Court · AIR 1971 Raj 115 : (1971) RLW 30
Constitution of India, 1950 — Article 14, 226Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(2)
High Courts28 Aug 1970
Umrao Chand and Others Vs Inder Chand and Others
Rajasthan High Court · (1971) RLW 500 : (1970) WLN 494
Evidence Act, 1872 — Section 45, 46, 47, 48, 49Registration Act, 1908 — Section 18, 49, 50
High Courts26 Aug 1970Allowed
Tewari Jhoomarlal Swaroop Lal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 251 : (1971) RLW 82 : (1970) 3 WLN 811
Minor Mineral Concession Rules, 1959 — Rule 19
High Courts25 Aug 1970Allowed
Pritam Singh Vs Ranjit Singh
Rajasthan High Court · AIR 1972 Raj 59 : (1972) CriLJ 337
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 162
High Courts25 Aug 1970Allowed
Mangalji Chhotey Lal Vs State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 1
Constitution of India, 1950 — Article 299(1)
High Courts21 Aug 1970
Central Bank of India Vs Govind Narain
Rajasthan High Court · AIR 1971 Raj 306 : (1971) RLW 213 : (1970) 3 WLN 758
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 8Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107
High Courts19 Aug 1970Partly Allowed
Bhanwarlal Vs Noratmal and Others
Rajasthan High Court · AIR 1972 Raj 19 : (1971) RLW 300
Limitation Act, 1908 — Article 144