High Courts10 Nov 1970Allowed
Natha Singh Vs Sanwalia and Another
Rajasthan High Court · AIR 1971 Raj 241 : (1971) RLW 169
Specific Relief Act, 1963 — Section 39
COURT ARCHIVE
Rajasthan High Court judgments, 1970
171 judgments · page 2 of 9
High Courts10 Nov 1970Allowed
Mahra Singh Vs Sanwalia and Kamla
Rajasthan High Court · (1970) WLN 614
High Courts09 Nov 1970Dismissed
Bhanwar Lal Vs Moti Lal and Others
Rajasthan High Court · AIR 1971 Raj 242 : (1970) 3 WLN 595
Civil Procedure Code, 1908 (CPC) — Section 24(1)
High Courts06 Nov 1970
Kartar Singh Vs State
Rajasthan High Court · (1971) RLW 239 : (1970) WLN 688
Penal Code, 1860 (IPC) — Section 100, 304, 96, 97, 99
High Courts06 Nov 1970
Pala Singh Vs Ram Singh and Others
Rajasthan High Court · (1971) RLW 90 : (1970) WLN 591
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 145(9)
High Courts04 Nov 1970Allowed
Kalu Ram Vs Ghisalal
Rajasthan High Court · AIR 1971 Raj 244 : (1970) 3 WLN 654
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts28 Oct 1970Dismissed
Mishrilal Vs District Judge, Jodhpur and Others
Rajasthan High Court · AIR 1971 Raj 247 : (1971) RLW 70 : (1970) 3 WLN 550
Constitution of India, 1950 — Article 19(1), 19(5)Legal Practitioners Act, 1879 — Section 36, 36(1), 36(2A), 36(4)Rajasthan High Court Ordinance, 1949 — Section 18
High Courts28 Oct 1970
Firm Motilal Lalchand Vs Firm Jiwanlal Kailashchand and Others
Rajasthan High Court · (1970) WLN 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 21 Rule 50(2)
High Courts26 Oct 1970
Vala and Another Vs State and Others
Rajasthan High Court · (1970) 3 WLN 619
Criminal Procedure Code, 1898 (CrPC) — Section 190, 4(1)(h), 552
High Courts26 Oct 1970
Mahipal Maderna and Another Vs State of Rajasthan
Rajasthan High Court · (1971) CriLJ 1405 : (1971) RLW 43 : (1970) 3 WLN 556
Constitution of India, 1950 — Article 20, 21Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
High Courts21 Oct 1970
Kota Straw Boards (P) Ltd. and Others Vs B. Gopaldas and Others
Rajasthan High Court · (1970) WLN 572
Arbitration Act, 1940 — Section 2, 34COMPANIES ACT, 1956 — Section 339, 389, 433, 434
High Courts21 Oct 1970Dismissed
B. Gopal Das, Bombay and Others Vs Kota Straw Board (P) Ltd., Kota
Rajasthan High Court · AIR 1971 Raj 258
Arbitration Act, 1940 — Section 2Companies Act, 1956 — Section 389
High Courts21 Oct 1970Allowed
Vijay Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1971) RLW 145 : (1970) WLN 548
Land Acquisition Act, 1894 — Section 11, 3(b)
High Courts21 Oct 1970
Vaney Singh Vs State
Rajasthan High Court · (1971) RLW 210 : (1970) WLN 650
Penal Code, 1860 (IPC) — Section 315, 353, 443, 448
High Courts16 Oct 1970
Shanker Pandit Vs State of Rajasthan
Rajasthan High Court · (1970) WLN 744
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Oct 1970
Vijay Bahadur Vs The State of Rajasthan
Rajasthan High Court · (1971) RLW 231 : (1970) WLN 671
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 27, 54Penal Code, 1860 (IPC) — Section 302, 307, 323, 500, 501
High Courts14 Oct 1970
Durga Dass Vs Kanhaiyalal and Others
Rajasthan High Court · (1971) RLW 50 : (1970) WLN 563
Rajasthan Money Lenders Act, 1963 — Section 27
High Courts14 Oct 1970Allowed
Gram Panchayat, Shialawas Khurd and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 263 : (1971) RLW 131 : (1970) 3 WLN 647
Rajasthan Municipalities Act, 1959 — Section 4Rajasthan Panchayat Act, 1953 — Section 86
High Courts14 Oct 1970Dismissed
Madhavlal Vs Smt. Govindi Bai
Rajasthan High Court · AIR 1971 Raj 260 : (1971) RLW 64 : (1970) 3 WLN 599
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts05 Oct 1970Allowed
Ramchandra Tanwar Vs Ram Rakhmal Amichand and Another
Rajasthan High Court · AIR 1971 Raj 292 : (1971) RLW 61 : (1970) 3 WLN 541
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1), 36, 37, 41