COURT ARCHIVE

Rajasthan High Court judgments, 2020

2,183 judgments · page 110 of 110

High Courts02 Jan 2020Partly Allowed

Kartar son of Hari Singh And Ors Vs State of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0058

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section161, 313

High Courts02 Jan 2020Dismissed

Rajasthan High Court · (2020) 01 RAJ CK 0057

Indian Penal Code, 1860 — Section 148, 302, 379

High Courts02 Jan 2020Dismissed

Rajasthan High Court · (2020) 01 RAJ CK 0056