High Courts06 Jan 2020Dismissed
Gulab Vs Ramu Ram And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0347
Evidence Act, 1872 — Section 65Code Of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 109 of 110
High Courts06 Jan 2020Allowed
Director General, Central Industrial Security Force, North And Ors Vs Vishram Meena No. 140405633 Asi/exe (Ut)
Rajasthan High Court · (2020) 01 RAJ CK 0346
Indian Penal Code, 1860 — Section 120B, 420Central Industrial Security Force Rules, 2001 — Rule 25(2)
High Courts06 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Rajesh Kumar Meena And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0345
Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts06 Jan 2020Dismissed
M/s Arafat Petrochemicals Pvt. Ltd. Vs M/s. J.K. Synthetics Majdoor Union And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0344
Industrial Disputes Act, 1947 — Section 18, 18(3)(c)
High Courts04 Jan 2020Dismissed
Bhagwan Sahai And Anr Vs State Of Rajasthan And Anr
Rajasthan High Court · (2020) 01 RAJ CK 0343
Code Of Criminal Procedure, 1973 — Section 70(2), 164Indian Penal Code, 1860 — Section 376(1), 377
High Courts04 Jan 2020Disposed Of
Neeraj Agarwal Vs Umashanker Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0342
Code Of Criminal Procedure, 1973 — Section 446Negotiable Instruments Act, 1881 — Section 143A
High Courts04 Jan 2020Allowed
Neeraj Agarwal Vs Vimlesh Kumar Sain And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0341
Negotiable Instruments Act, 1881 — Section 138Negotiable Instrument (Amendment) Act, 2018 — Section 143A, 143A(5)
High Courts04 Jan 2020Disposed Of
Hemraj Vs Chief Executive Officer And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0340
High Courts04 Jan 2020Dismissed
State Of Rajasthan And Anr Vs Surendralata Mathur
Rajasthan High Court · (2020) 01 RAJ CK 0339
Limitation Act, 1963 — Section 5
High Courts03 Jan 2020Dismissed
Fakruddin Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0338
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Jan 2020Dismissed
State Of Rajasthan Vs Ghasi Lal
Rajasthan High Court · (2020) 01 RAJ CK 0337
Indian Penal Code, 1860 — Section 302, 376, 382, 404Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2020Allowed
Technofab Engineering Limited Vs Government Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0336
High Courts03 Jan 2020
Kamlesh Kumar Jangid And Ors Vs District Collector, District Dousa Raj. And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0335
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 18, 20Constitution Of India, 1950 — Article 226, 227
High Courts03 Jan 2020Allowed
Ratanlal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0334
Rajasthan Petroleum Product (Licensing And Control) Order, 1979 — Section 3(1)Essential Commodities Act, 1955 — Section 3, 7Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Jan 2020Disposed Of
Shyam Sunder Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0333
Limitation Act, 1963 — Section 5
High Courts03 Jan 2020Disposed Of/ Dismissed
Prasad And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0332
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 323, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jan 2020Allowed
Madhu Arora And Ors Vs Rajasthan High Court And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0307
Rajasthan High Court Staff Service Rules, 2002 — Rule 3Constitution Of India, 1950 — Article 14, 16
High Courts02 Jan 2020Allowed
Jethmal Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0306
Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 447
High Courts02 Jan 2020Disposed Of
Jethmal Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0305
Rajasthan General Clauses Act,1955 — Section 15Constitution Of India, 1950 — Article 243O, 243K
High Courts02 Jan 2020Disposed Of
Swai Singh And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0304
Rajasthan General Clauses Act,1955 — Section 15Constitution Of India, 1950 — Article 243O, 243K