High Courts09 Jan 2020
Jhalawar Nursing College Vs State Of Rajasthan & Others
Rajasthan High Court · (2020) 01 RAJ CK 0367
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 108 of 110
High Courts09 Jan 2020Dismissed
Umrao Singh Thirawat Vs Civil Judge J D and Judicial Magistrate, Viratnangar, District Jaipur And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0366
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2)
High Courts09 Jan 2020Allowed
Nandram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0365
Prevention Of Adulteration Act, 1954 — Section 7, 16Code Of Criminal Procedure, 1973 — Section 200, 203, 401(2)
High Courts09 Jan 2020Dismissed
Devkaran Vs Ghasi And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0364
Evidence Act, 1872 — Section 65
High Courts09 Jan 2020Dismissed
Union Bank Of India And Ors Vs Nand Lal Sanwlani
Rajasthan High Court · (2020) 01 RAJ CK 0363
High Courts09 Jan 2020Disposed Of
Hanumaan Sharan Vs Meera Meena And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0362
Constitution Of India, 1950 — Article 227
High Courts09 Jan 2020Dismissed
Sushila Tank Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0361
Rajasthan Panchayati Raj Act, 1994 — Section 38(1)(b)Rajasthan Panchayati Raj Rules, 1996 — Rule 183, 184(4)(d)
High Courts09 Jan 2020Dismissed
Ram Singh Vs Jagdish And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0360
Limitation Act, 1963 — Section 5Rajasthan Tenancy Act, 1955 — Section 42
High Courts09 Jan 2020Dismissed
Deedar Devi Vs Jhabarmal Sheshma
Rajasthan High Court · (2020) 01 RAJ CK 0359
Dowry Prohibition Act, 1961 — Section 4, 9Hindu Marriage Act, 1955 — Section 13(1)(i-a)Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts09 Jan 2020Dismissed
Indian Oil Corporation Limited Vs President, Rajasthan Indian Oil Corporation Karamchari Sangh And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0358
Constitution Of India, 1950 — Section 226
High Courts08 Jan 2020Dismissed
Bhupendra Kumar Gupta Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0357
Indian Penal Code, 1860 — Section 406, 420
High Courts08 Jan 2020Dismissed
Sandeep And Ors Vs Sanju And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0356
Hindu Marriage, Act, 1955 — Section 24, 26Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts08 Jan 2020
Hari Shankar Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0355
Companies Act, 2013 — Section 267Code Of Criminal Procedure, 1973 — Section 374, 389(1), 482Indian Penal Code, 1860 — Section 306, 498A
High Courts08 Jan 2020Dismissed
Rajasthan State Pollution Control Board Vs Ajeet Kumar
Rajasthan High Court · (2020) 01 RAJ CK 0354
Industrial Disputes Act, 1947 — Section 11A, 25F, 25G
High Courts08 Jan 2020Disposed Of
Adhiraj Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0353
Constitution Of India, 1950 — Article 226(3)
High Courts07 Jan 2020Allowed
Union Of India Vs Rahul Kumar Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0352
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Allowed
Bhartiya Paryatan Vikas Nigam Limited And Ors Vs Dinesh Chandra Sharma And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0351
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 136, 226
High Courts06 Jan 2020Dismissed
Mukesh Vs Sumitra And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0350
Code Of Criminal Procedure, 1973 — Section 91, 482
High Courts06 Jan 2020Dismissed
Merajuddin Vs S.D. Gems
Rajasthan High Court · (2020) 01 RAJ CK 0349
Code Of Criminal Procedure, 1973 — Section 91Evidence Act, 1872 — Section 123, 124
High Courts06 Jan 2020Dismissed
Jaipal Singh Vs State Of Rajasthan And Anr
Rajasthan High Court · (2020) 01 RAJ CK 0348
Indian Penal Code, 1860 — Section 143, 149, 307, 308, 217, 323, 325, 341, 504Code Of Criminal Procedure, 1973 — Section 190, 200, 482Code Of Civil Procedure, 1908 — Section 217