High Courts16 Jan 2020Allowed
Birbal @ Virendra And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 365, 392, 395, 411, 414
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 106 of 110
High Courts16 Jan 2020Allowed
Bheru Lal Dangi And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
High Courts16 Jan 2020Dismissed
Salim Mohammed @ Rafique Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0019
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 27
High Courts16 Jan 2020Dismissed
Rupendra Singh Vs Saroj
Rajasthan High Court · (2020) 01 RAJ CK 0018
Indian Succession Act, 1925 — Section 372Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts15 Jan 2020Allowed
Chhoti Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0386
Code Of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 302, 309
High Courts15 Jan 2020Allowed
Sharfududin And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0385
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 4, 25, 27Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts15 Jan 2020Allowed
Mangi Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0384
Code Of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 302
High Courts15 Jan 2020Dismissed
Loola @ Basheer And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0383
Indian Penal Code, 1860 — Section 302, 304, 307, 341Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
High Courts15 Jan 2020Dismissed
Rajasthan Housing Board And Ors Vs Suraj Devi
Rajasthan High Court · (2020) 01 RAJ CK 0382
Legal Services Authority Act, 1987 — Section 22(B)
High Courts15 Jan 2020Partly Allowed
Subodh Kumar Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0381
High Courts15 Jan 2020Dismissed
General Manager, Tilam Sangh, Kota Project, Kota Vs Rambabu Saxena
Rajasthan High Court · (2020) 01 RAJ CK 0380
Industrial Disputes Act, 1947 — Section 33(2)(b)Constitution Of India, 1950 — Article 226
High Courts15 Jan 2020Allowed
Chavala And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0379
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324Code Of Criminal Procedure, 1973 — Section 313 437A
High Courts15 Jan 2020Dismissed
Nirmala Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0378
Indian Penal Code, 1860 — Section 120B, 166A, 217Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Section 21, 22
High Courts15 Jan 2020Dismissed
M/s Atlas Alloys (I) Pvt. Ltd. And Ors Vs Punjab National Bank And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0377
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18Constitution Of India, 1950 — Article 226, 227
High Courts15 Jan 2020Dismissed
M/s Grand Batteries Pvt. Ltd. Vs Bank Of Baroda And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0376
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18Constitution Of India, 1950 — Article 226, 227
High Courts15 Jan 2020Disposed Of
Mangi Lal @ Birdhi Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0375
Indian Penal Code, 1860 — Section 34, 302, 304, 323Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2020Dismissed
Kanta Devi Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0017
Rajasthan Compassionate Appointment Of Dependent Of Deceased Government Servant Rules, 1996 — Rule 2(c)
High Courts15 Jan 2020Disposed Of
Jyoti Nagla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0016
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Jan 2020Dismissed
Manju Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0015
High Courts15 Jan 2020Dismissed
Ravindra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0014
Rajasthan Municipalities (Safai Employees Services) Rules, 2012 — Rule 17