High Courts17 Jan 2020Disposed Of
Mukesh Parihar And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 104 of 110
High Courts17 Jan 2020Allowed
Rawalram @ Rahul And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Dinesh @ Dineshchandra Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Gunesha Ram Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0049
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Bhikham Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 67Drugs And Cosmetics Act, 1940 — Section 2, 18C, 27(B)Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Allowed
Nagendra Singh Rathore And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0047
Indian Penal Code, 1860 — Section 120B, 403, 406, 417, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Jan 2020Allowed
Subhash Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 302, 323, 341, 342, 364, 396
High Courts17 Jan 2020Allowed
Vishna Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 323, 326, 341Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2020Disposed Of
Sumeet Lodha Vs Sweta Lodha
Rajasthan High Court · (2020) 01 RAJ CK 0044
Hindu Marriage Act, 1955 — Section 24, 26
High Courts16 Jan 2020Disposed Of
Kamlesh Meena Vs Director, Secondary Education, Bikaner, Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0395
High Courts16 Jan 2020Disposed Of
Sushma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0394
Constitution Of India, 1950 — Article 226
High Courts16 Jan 2020Dismissed
Narsi Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0393
Rajasthan Panchayati Raj Act, 1994 — Section 19(gg)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts16 Jan 2020Dismissed
Reena And Ors Vs Nandkishore And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0392
High Courts16 Jan 2020Dismissed
Jagdish Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0391
Rajasthan Panchayati Raj Act, 1994 — Section 19Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Constitution Of India, 1950 — Artile 226
High Courts16 Jan 2020Dismissed
Om Prakash Vs B.m. Bhamu Managing Director/chief Executive And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0390
High Courts16 Jan 2020Dismissed
Suresh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0389
Indian Penal Code, 1860 — Section 302, 323, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2020Allowed
Mst.Prem Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0388
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts16 Jan 2020Dismissed
Vidhyadhar Sunda And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0387
Rajasthan Tenancy Act, 1955 — Section 42, 88, 188, 232Rajasthan Land Revenue Act, 1956 — Section 82, 232
High Courts16 Jan 2020Dismissed
Mohammed Zakir Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0043
High Courts16 Jan 2020Disposed Of
Ugam Bai Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0042
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21