High Courts20 Jan 2020Dismissed
Naynesh Kumar Bhatt Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0087
Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 19Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 102 of 110
High Courts20 Jan 2020Disposed Of
Dr. Gaurav Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0086
High Courts20 Jan 2020Dismissed
Madan Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0085
Minor Mineral Concession Rules, 1986 — Rule 48(1)
High Courts20 Jan 2020Disposed Of
Shiksha And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0084
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Jan 2020
Dalpat Singh Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0083
High Courts20 Jan 2020Allowed
Rameshwari Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0082
Constitution of India, 1950 — Article 226
High Courts20 Jan 2020Allowed
Surendra Malhotra @ Surendra Singh Sodhi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0081
Negotiable Instruments Act, 1881 — Section 138
High Courts20 Jan 2020Allowed
Ajay Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 457
High Courts20 Jan 2020Allowed
Pana Ram @ Praveen Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 323, 376
High Courts20 Jan 2020Allowed
Jasveer Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0078
Indian Penal Code, 1860 — Section 147, 149, 201, 302, 363, 366, 376(2)(g)
High Courts20 Jan 2020Dismissed
Priyanka Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 397, 401, 439(2)Indian Penal Code, 1860 — Section 323, 344, 354, 383, 386, 406, 498A
High Courts20 Jan 2020Disposed Of
Prakash Sen And Ors Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jan 2020Disposed Of
Pawani Devi And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jan 2020Allowed
Narayan Singh And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts20 Jan 2020Allowed
Dungar Singh And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 452
High Courts20 Jan 2020Allowed
Kesa Ram Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 419, 420
High Courts20 Jan 2020Allowed
Narpatram Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 334, 354(D)(1)(I)Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8, 11(1), 12, 11(4), 12
High Courts20 Jan 2020Allowed
Bheru Lal Vs State, Through P.p.
Rajasthan High Court · (2020) 01 RAJ CK 0070
Mines and Minerals (Regulation and Development) Act, 1957 — Section 4, 21Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438
High Courts20 Jan 2020Allowed
Anand Nath Vs State of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts20 Jan 2020Allowed
Paridhi Jain And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 01 RAJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471,Rajasthan Goods and Services Tax Act, 2017 — Section 132[1][i]