High Courts21 Jan 2020Dismissed
Navodaya Vidyalaya Samiti And Ors Vs Banwari Lal Soni
Rajasthan High Court · (2020) 01 RAJ CK 0099
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 101 of 110
High Courts21 Jan 2020Disposed Of
Tarachand Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0098
High Courts21 Jan 2020Disposed Of
Priyanka Bhati Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0097
High Courts21 Jan 2020Dismissed
Chandrakala Vs Ram Singh And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0096
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts21 Jan 2020Dismissed
Sunil Dookia Vs State Of Rajsthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0095
High Courts21 Jan 2020Dismissed
Pr. Commissioner Of Income Tax-Central, Jaipur Vs Aacharan Enterprises Pvt. Ltd
Rajasthan High Court · (2020) 01 RAJ CK 0094
Income Tax Act, 1961 — Section 68, 69, 69A, 69(2), 260ATaxation Laws (Second Amendment) Act, 2016 — Section 115BBE
High Courts21 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Gopal Sadh
Rajasthan High Court · (2020) 01 RAJ CK 0093
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts21 Jan 2020Dismissed
State Of Rajasthan And Ors Vs Lala Ram Nama And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0092
Industrial Disputes Act, 1947 — Section 17B, 25(G)Rajasthan Industrial Disputes Rules, 1958 — Rule 77, 78
High Courts21 Jan 2020
Naresh Singh Vs State of Rajasthan through PP
Rajasthan High Court · (2020) 01 RAJ CK 0091
Indian Penal Code, 1860 — Section 225, 307, 332, 353, 395
High Courts20 Jan 2020Dismissed
Union Of India And Ors Vs Narendra Kumar Chandel
Rajasthan High Court · (2020) 01 RAJ CK 0412
High Courts20 Jan 2020Dismissed
M/s Godara Transport Company Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0411
Motor Vehicle Act, 1988 — Section 50Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Allowed
Narain Das Son Of Late Shri Ram Chandra Ji Vs M/s Raj Ratan Financial Corporation
Rajasthan High Court · (2020) 01 RAJ CK 0410
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 5
High Courts20 Jan 2020Dismissed
M/s Godara Transport Company And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0409
Motor Vehicle Act, 1988 — Section 50Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Allowed
Kishanlal And Ors Vs Ramchandra And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0408
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts20 Jan 2020Dismissed
Dinesh Jetwani Vs Jyoti Jetwani
Rajasthan High Court · (2020) 01 RAJ CK 0406
Guardians and Wards Act, 1890 — Section 7, 12, 25
High Courts20 Jan 2020Dismissed
Usha Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0405
Right Of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 266, 266(3)(b)
High Courts20 Jan 2020Allowed
Pradeep Singh Chauhan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0404
Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 177, 438
High Courts20 Jan 2020Disposed Of
Tej Mal Vs Lrs Of Chand Mal
Rajasthan High Court · (2020) 01 RAJ CK 0090
Rent Control Act, 2001 — Section 6Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts20 Jan 2020Disposed Of
Chandra Kanta And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0089
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)Rajasthan Panchayati Raj Rules, 1996 — Rule 289, 289(2), 289(3)
High Courts20 Jan 2020Disposed Of
Narendra Kumar Kalasua And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0088