COURT ARCHIVE

Rajasthan High Court judgments, 2020

2,183 judgments · page 103 of 110

High Courts20 Jan 2020Allowed

Parmeshwar Vyas Vs UOI, (Directorate Of Revenue Enforcement) Through Standing Counsel D.r.i.

Rajasthan High Court · (2020) 01 RAJ CK 0067

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(C), 25(A), 25, 29Code Of Criminal Procedure, 1973 — Section 439

Read judgment

High Courts20 Jan 2020Allowed

Chenaram @ Chetanviras Vs Police-State, Through Pp

Rajasthan High Court · (2020) 01 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D, 509Information Technology Act, 2000 — Section 67

Read judgment

High Courts20 Jan 2020Allowed

Raman Kumar Vs State of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 438

Read judgment

High Courts20 Jan 2020Allowed

Amino Vs State of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306

Read judgment

High Courts20 Jan 2020Allowed

Satpal Vs State, Through Pp

Rajasthan High Court · (2020) 01 RAJ CK 0063

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 504, 506, 323, 354, 406, 498A

Read judgment

High Courts20 Jan 2020Allowed

Kishore Bharti Vs State, Through P.p.

Rajasthan High Court · (2020) 01 RAJ CK 0062

Read judgment

High Courts20 Jan 2020Dismissed

Manju Vs State, Through PP And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0061

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 14ACode Of Criminal Procedure, 1973 — Section 164

Read judgment

High Courts20 Jan 2020

Dr. Arvind Kishore Vs Neha Mathur

Rajasthan High Court · (2020) 01 RAJ CK 0060

Guardians and Wards Act, 1890 — Section 7, 9, 10, 12Code of Civil Procedure, 1908 — Section 13, 14, 151, Order 7 Rule 11

Read judgment

High Courts20 Jan 2020Disposed Of

Legal representatives of Late Dev Kishan And Ors Vs Kailash Chandra

Rajasthan High Court · (2020) 01 RAJ CK 0059

Read judgment

High Courts17 Jan 2020Allowed

Rajkumar @ Raju Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0403

Indian Penal Code, 1860 — Section 379Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12

Read judgment

High Courts17 Jan 2020Dismissed

Phoolchand Vs Civil Judge (Junior Division), Newai, Tonk And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0402

Code Of Civil Procedure, 1908 — Order 8 Rule 1A (3), Order 41 Rule 27Constitution Of India, 1950 — Article 227

Read judgment

High Courts17 Jan 2020Allowed

Shyam Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0401

Read judgment

High Courts17 Jan 2020

Rameshwar Prasad Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0400

Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 7

Read judgment

High Courts17 Jan 2020Dismissed

Ratanlal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0399

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161

Read judgment

High Courts17 Jan 2020Allowed

Capt. Amit K. Agarwal Director And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0398

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 320, 482

Read judgment

High Courts17 Jan 2020Allowed

Mukulika Sharma And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0397

Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 226, 226(3)

Read judgment

High Courts17 Jan 2020Disposed Of

Shyam Sunder Singhvi Vs State Of Rajasthan

Rajasthan High Court · (2020) 01 RAJ CK 0396

Code Of Criminal Procedure, 1973 — Section 70(2), 82, 83, 173(8)

Read judgment

High Courts17 Jan 2020Disposed Of

Bhoor Singh Vs State Of Rajasthan & Ors

Rajasthan High Court · (2020) 01 RAJ CK 0055

Rajasthan General Clauses Act, 1955 — Section 15Rajasthan Panchayati Raj Act, 1994 — Section 101, 117Constitution Of India, 1950 — Article 243O, 243K

Read judgment

High Courts17 Jan 2020Disposed Of

Jayantilal Kalbi And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 01 RAJ CK 0054

Read judgment

High Courts17 Jan 2020

Poonam Vs Sunil Pareek

Rajasthan High Court · (2020) 01 RAJ CK 0053

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13

Read judgment