High Courts15 Jan 2020Dismissed
Ashok Kumar And Ors Vs Prakash Chandra Soni
Rajasthan High Court · (2020) 01 RAJ CK 0013
Code Of Civil Procedure, 1908 — Order 9 Rule 14, Order XVI Rule 6, Order XVI Rule 7, Order XVI Rule 14
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 107 of 110
High Courts15 Jan 2020Allowed
Gagandeep Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0012
Constitution Of India, 1950 — Article 226
High Courts15 Jan 2020Disposed Of
Nirmlesh Shekawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0011
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Jan 2020Allowed
Akshay Kumar Khatri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0010
Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9AConstitution Of India, 1950 — Article 14
High Courts15 Jan 2020Disposed Of
Lalita Swami And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0009
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Jan 2020Allowed
Rajni Khatun Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0008
High Courts15 Jan 2020Partly Allowed
Roopa Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 147, 148, 149, 307, 308, 323, 325, 341
High Courts15 Jan 2020Allowed
Gyatri Devi And Ors Vs Harish Kumar
Rajasthan High Court · (2020) 01 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 323, 337, 406, 498A
High Courts15 Jan 2020Dismissed
Gaurav Bhansali Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 406, 498A
High Courts15 Jan 2020Dismissed
Subhash Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts15 Jan 2020Allowed
Piyush Jain And Ors Vs Uoi, Through Central Bureau Of Investigation
Rajasthan High Court · (2020) 01 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts15 Jan 2020Allowed
Manoj @ Shankar Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0002
Indian Penal Code, 1860 — Section 148, 149, 302, 341Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15Code Of Criminal Procedure, 1973 — Section 389
High Courts15 Jan 2020Dismissed
Secretary, Krishi Upaj Mandi Samiti Hanumangarh Junction Vs Ashvani Kumar
Rajasthan High Court · (2020) 01 RAJ CK 0001
Agriculture Produce Market Act, 1961 — Section 28(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2020Allowed
Harkesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0374
Indian Penal Code, 1860 — Section 363, 366A, 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6, 17, 18Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts10 Jan 2020Dismissed
Dr. Kanwardeep Randhaw Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0373
Code Of Criminal Procedure, 1973 — Section 311
High Courts10 Jan 2020Allowed
Viram Chand @ Bhawani Shankar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0372
Indian Penal Code, 1860 — Section 323, 341, 354, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts10 Jan 2020Dismissed
Malti Kumawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0371
Rajasthan Panchayati Raj Act, 1994 — Section 38, 39
High Courts10 Jan 2020Allowed
Chetan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0370
Indian Penal Code, 1860 — Section 344, 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts10 Jan 2020Allowed
Noor Salam @ Banti Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0369
Indian Penal Code, 1860 — Section 376DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts09 Jan 2020Dismissed
Verender Singh Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0368
Rajasthan Compassionate Appointment Of Dependents Of Deceased Government Servants Rules, 1996 — Rule 6(1), 6(2), 10(6)Constitution Of India, 1950 — Article 14, 16