High Courts18 Dec 2020Allowed
Lal Chand And Anr Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0136
Indian Penal Code, 1860 — Section 306, 498ACode Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 3 of 110
High Courts18 Dec 2020Allowed
Ravi Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0135
Indian Penal Code, 1860 — Section 34, 307, 323, 341,Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Gafoor Khan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0134
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts18 Dec 2020Allowed
Ridhkaran Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0133
Indian Penal Code, 1860 — Section 323, 376, 450Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts18 Dec 2020Allowed
Mohan Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0132
Indian Penal Code, 1860 — Section 34, 308, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Rajuram Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0131
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
High Courts18 Dec 2020Allowed
Jakir Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0130
Indian Penal Code, 1860 — Section 164, 439Indian Penal Code, 1860 — Section 376, 456
High Courts18 Dec 2020Allowed
Balvinder Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section
High Courts18 Dec 2020Allowed
Kanuram Vs State of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0128
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 153-A, 295, 295-A, 435, 436Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts18 Dec 2020Allowed
Santosh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0127
Indian Penal Code, 1860 — Section 120B, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Kuldeep Singh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0126
Indian Penal Code, 1860 — Section 143, 323, 380, 382, 427, 454Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Ayub Khan Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0125
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Sita Ram Vs State of Rajsthan
Rajasthan High Court · (2020) 12 RAJ CK 0124
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
High Courts18 Dec 2020Allowed
Dinesh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 325, 354, 452
High Courts18 Dec 2020Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0122
Indian Penal Code, 1860 — Section 344, 363, 366, 376, 376(2)Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts18 Dec 2020Allowed
Shangram Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0121
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2020Allowed
Ravindra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 469, 471
High Courts18 Dec 2020Allowed
Kanuram And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 153-A, 295, 295-A, 435, 436Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts18 Dec 2020Allowed
Jogaram Vs State of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18
High Courts18 Dec 2020Allowed
Rajesh Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0117
Indian Penal Code, 1860 — Section 399, 402, 411, 412, 420, 465Arms Act, 1959 — Section 3, 25, 25(6)(7)Code Of Criminal Procedure, 1973 — Section 439